High Courts18 Jan 1980
Chandrakant Damodardas Vs Income Tax Officer Ward, "A" (Company), Rajkot
Gujarat High Court · (1980) 16 CTR 1 : (1980) 123 ITR 748
Income Tax Act, 1961 — Section 140, 156, 2, 207, 208
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 15 of 15
High Courts17 Jan 1980
M.L. Makwana Vs Registrar, High Court of Gujarat
Gujarat High Court · (1980) 21 GLR 796
Constitution of India, 1950 — Article 226Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 22
High Courts16 Jan 1980Allowed
Gopal Industrial Estate Vs Income Tax Officer
Gujarat High Court · (1980) 3 TAXMAN 448
Income Tax Act, 1961 — Section 220, 230A, 230A(1), 230A(1)(a), 230A(1)(b)Registration Act, 1908 — Section 17
High Courts16 Jan 1980
Gopal Industrial Estate and Others Vs Income Tax Officer, Ward "E" (Revenue), Bhavnagar and Others
Gujarat High Court · (1980) 16 CTR 332 : (1980) 123 ITR 727
Income Tax Act, 1961 — Section 230A, 230A(1), 281B
High Courts15 Jan 1980
H.M. Varecha and Another Vs State of Gujarat and Another
Gujarat High Court · (1980) 21 GLR 800
Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(5), 8(5)
High Courts11 Jan 1980
SHREE BANSIDHAR SPINNING AND WEAVING MILLS P. LTD. Vs Income Tax OFFICER, COMPANIES CIRCLE-VII, AHMEDABAD, AND ANOTHER.
Gujarat High Court · (1980) 16 CTR 16 : (1980) 125 ITR 537
Income Tax Act, 1961 — Section 147, 147(a), 148, 148, 41(2)
High Courts11 Jan 1980
Shree Bansidhar Spinning and Weaving Mills P. Ltd. Vs Income Tax Officer, Companies Circle-VII, Ahmedabad and Another
Gujarat High Court · (1980) 3 TAXMAN 576
Income Tax Act, 1961 — Section 139, 147, 147(A), 148, 148(2)
High Courts11 Jan 1980Allowed
Shree Bansidhar Spg. and Wvg. Mills (P.) Ltd. Vs Income Tax Officer
Gujarat High Court · (1980) 3 TAXMAN 576
Income Tax Act, 1922 — Section 10(2)(vi), 34Income Tax Act, 1961 — Section 139, 147, 147(a), 147(b), 148
High Courts10 Jan 1980
Navinchandra Mohanlal Parikh Vs Wealth-tax Officer, Ward-B, Bhavnagar
Gujarat High Court · (1980) 124 ITR 68
Wealth Tax Act, 1957 — Section 17, 17(1)
High Courts09 Jan 1980
K.T. Doctor Vs Commissioner of Income Tax, Gujarat IV
Gujarat High Court · (1980) 15 CTR 43 : (1980) 124 ITR 501
Income Tax Act, 1961 — Section 161, 161(1), 162, 60, 64Trusts Act, 1882 — Section 50
High Courts09 Jan 1980Allowed
Commissioner of Income Tax Vs Ochhavlal Laljibhai Dharia
Gujarat High Court · (1980) 4 TAXMAN 227
Administration of Evacuee Property Act, 1950 — Section 48Bombay Police Act, 1951 — Section 57Citizenship Act, 1955 — Section 9(2)
High Courts09 Jan 1980
Commissioner of Income Tax, Gujarat-III Vs Ochhavlal Laljibhai Dharia
Gujarat High Court · (1980) 4 TAXMAN 227
Income Tax Act, 1961 — Section 148, 269(2), 269C, 269C(2), 269D(1)
High Courts08 Jan 1980
Nadiad Nagarpalika, Nadiad Vs Vithalbhai Zaverbhai Patel and Others
Gujarat High Court · AIR 1980 Guj 161 : (1980) GLR 792
Bombay Public Trusts Act, 1950 — Section 50
High Courts07 Jan 1980
Bhil Seva Mandal, Dahod and Others Vs Naik Shana Daboda and Others
Gujarat High Court · AIR 1980 Guj 163 : (1980) 21 GLR 784
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 21 Rule 11, Order 7 Rule 1, Order 8 Rule 1, 11