High Courts06 Mar 1980
Bipinbhai Vadilal Vs Commissioner of Income Tax, Gujarat-I Bipinbhai Vadilal (Huf) Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1980) 17 CTR 95 : (1980) 126 ITR 779
Income Tax Act, 1961 — Section 260(1), 5
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 13 of 15
High Courts06 Mar 1980
Allied Textile Leather Industries Vs Union of India
Gujarat High Court · (1981) 1 ECR 91D
Central Excises and Salt Act, 1944 — Section 4
High Courts06 Mar 1980Allowed
Navsari Oil Products Limited Vs The Superintendent of Central Excise and Customs and Another
Gujarat High Court · (1981) ECR 70D
Central Excises and Salt Act, 1944 — Entry 13, Entry 13
High Courts05 Mar 1980
State of Gujarat Vs K.S. Surendrasinhji Mansinhji and Others
Gujarat High Court · AIR 1981 Guj 97 : (1980) 2 GLR 45
Bombay Merged Territories and Areas (Jagirs Abolition) Act, 1953 — Section 22
High Courts04 Mar 1980
Basant Talkies and Others Vs Govt. Labour Officer and Another
Gujarat High Court · (1981) 22 GLR 243
Industrial Disputes Act, 1947 — Section 10(1)(d), 2(p), 22(1), 7, 7A, 7A
High Courts04 Mar 1980
Adamji M. Badri and Others Vs Labour Officer and Another
Gujarat High Court · (1981) 1 LLJ 367
Industrial Disputes Act, 1947 — Section 2, 7, 7
High Courts03 Mar 1980
Girdharlal Lavjibhai Vs Bhogilal Girdharlal and Others
Gujarat High Court · AIR 1981 Guj 139 : (1981) 22 GLR 37
Bombay Court Fees Act, 1959 — Section 6
High Courts03 Mar 1980
Hasmukhlal Harilal Ghelani Vs Fakir Dadasha Kadarsha and Another
Gujarat High Court · (1981) 22 GLR 262
Gujarat Panchayats Act, 1961 — Section 322A, 322A
High Courts03 Mar 1980
State Bank of India Vs M.V. Raval
Gujarat High Court · (1981) 22 GLR 86
Industrial Disputes Act, 1947 — Section 2(oo), 23, 25F, 25F
High Courts01 Mar 1980
Kantilal Manilal Vs Commissioner of Income Tax, Gujarat-II
Gujarat High Court · (1980) 18 CTR 378 : (1981) 130 ITR 411
Income Tax Act, 1961 — Section 143, 144, 145(2), 147, 271(1)
High Courts29 Feb 1980
Rajan Ramkrishna Vs Commissioner of Wealth-tax, Gujarat-I
Gujarat High Court · (1980) 17 CTR 293 : (1981) 127 ITR 1
Wealth Tax Act, 1957 — Section 13(1)
High Courts28 Feb 1980
Surat District Co-operative Purchase Andsale Union Ltd. Vs Income Tax Officer, Circle-I, Ward-B, Surat
Gujarat High Court · (1980) 17 CTR 289 : (1981) 129 ITR 718
Income Tax Act, 1961 — Section 147, 80P(2)
High Courts28 Feb 1980
Gabhaji Lilaji Vs Vora Saiyadbhai Kadarbhai etc.
Gujarat High Court · AIR 1981 Guj 99 : (1980) GLR 961
Bombay Revenue Tribunal Act, 1957 — Section 17(1)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts28 Feb 1980
Navnitlal K. Zaveri Vs Commissioner of Income Tax, Baroda
Gujarat High Court · (1980) 16 CTR 346
Income Tax Act, 1961 — Section 139(2), 139(8), 143, 144, 147
High Courts28 Feb 1980
Dr. Amin Prakash V. Ors. Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 41
Constitution of India, 1950 — Article 16(3), 16(4), 16(5)Gujarat University Act, 1949 — Section 39Indian Medical Council Act, 1956 — Section 20
High Courts26 Feb 1980
Sayed Mohmad Zayauddin Shah Sahibmiyan Alti Vs Noorbibi @ Vaziranbibi Hasanbhai and Another
Gujarat High Court · (1981) 22 GLR 120
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 146(1), 146(1), 397(2), 397(2)
High Courts26 Feb 1980
Bhupendrakumar Kohli Vs Oil and Natural Gas Commission, Sabarmati, Ahmedabad
Gujarat High Court · (1981) ACJ 385 : (1981) 22 GLR 152 : (1981) 2 LLJ 126
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16, Order 33 Rule 1Constitution of India, 1950 — Article 133
High Courts26 Feb 1980
Dr. Miss Bhavna P. Patel and Others Vs The Dean, Govt., Medical College and Others
Gujarat High Court · (1981) 22 GLR 13
Constitution of India, 1950 — Article 14
High Courts26 Feb 1980
H. and R. Johnson (India) Ltd. Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (1981) 22 GLR 10
Bombay Provincial Municipal Corporations Act, 1949 — Section 149(1), 149(1), 457(7), 457(7)Octroi Rules, 1965 — Rule 14
High Courts25 Feb 1980
V.R. Pandya Vs Taraben Hansraj Amin and Another
Gujarat High Court · AIR 1981 Guj 14 : (1981) 22 GLR 119
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 1(2)