High Courts20 Mar 1980Dismissed
Ahmedabad Municipal Corporation and Another Vs Niranjan Ambalal Patel and Others
Gujarat High Court · (1981) ACJ 53
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 12 of 15
High Courts20 Mar 1980
Bharat Tobacco Co. Vs A. Jamadar and Others
Gujarat High Court · AIR 1980 Guj 202 : (1981) GLR 343
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts19 Mar 1980
Dhangauri Valji Bhatt Vs District Panchayat
Gujarat High Court · (1981) 22 GLR 320
Constitution of India, 1950 — Article 311(2), 311(2)Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 7
High Courts18 Mar 1980
Girdharbhai Becharbhai Patel Vs Patel Gordhanbhai Parshottamdas
Gujarat High Court · AIR 1981 Guj 93 : (1981) 22 GLR 338
Easements Act, 1882 — Section 13
High Courts17 Mar 1980
Khodubha Harising Gohel Vs Union of India (UOI) and Others
Gujarat High Court · (1980) 21 GLR 988
Civil Procedure Code, 1908 (CPC) — Section 80Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22
High Courts16 Mar 1980
COMMISSIONER OF Income Tax, GUJARAT-III Vs MCGAW RAVINDRA LABORATORIES (INDIA) LTD.
Gujarat High Court · (1981) 132 ITR 401
Income Tax Act, 1961 — Section 32, 34, 43(3)
High Courts16 Mar 1980
Commissioner of Income Tax, Gujarat-III Vs Mcgaw Ravindra Laboratories (India) Ltd.
Gujarat High Court · (1981) 132 ITR 401
Income Tax Act, 1961 — Section 32, 34, 43(3)
High Courts14 Mar 1980
Commissioner of Income Tax, Gujarat-I Vs Ahmedabad Mfg. and Calico Printing Co. Ltd.
Gujarat High Court · (1981) 128 ITR 671
Income Tax Act, 1961 — Section 147, 263, 263(2), 40
High Courts14 Mar 1980
K. Mansukhram and Sons Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1980) 19 CTR 117 : (1982) 133 ITR 65
Income Tax Act, 1961 — Section 10, 147, 148, 40, 9
High Courts13 Mar 1980
M.J. Purohit and Another Vs The Executive Engineer, Gondal and Another
Gujarat High Court · AIR 1980 Guj 205 : (1981) 22 GLR 1
Electricity Rules, 1956 — Rule 45(1), 45(2)
High Courts12 Mar 1980
Noormohmad Hajishama Vs Anand Mohan Bhardwaj and Others
Gujarat High Court · (1981) 22 GLR 332
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts12 Mar 1980
Noormahmad Hajishama Vs Anand Mohan Bhardwaj and Others
Gujarat High Court · AIR 1981 Guj 132 : (1981) 22 GLR 332
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts11 Mar 1980
Ahemad Ibrahim and Others Vs Khokhar Issa Abdulkarim and Others
Gujarat High Court · (1980) 2 GLR 514
Civil Procedure Code, 1908 (CPC) — Section 11, 11
High Courts11 Mar 1980
Surat Parsi Panchayat and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 136 : (1981) 22 GLR 269
Bombay Town Planning Act, 1954 — Section 32(1), 34, 66, 66(1)
High Courts11 Mar 1980
Hargovind Lallubhai Intwala Vs A.K. Chakravarti and Another
Gujarat High Court · (1980) 2 GLR 60
Gujarat Municipalities Act, 1963 — Section 11(2)(c), 11(2)(c) , 11(3)(v)
High Courts10 Mar 1980
Commissioner of Income Tax, Gujarat-III Vs Chandulal J. Patel
Gujarat High Court · (1981) 127 ITR 786
Income Tax Act, 1961 — Section 10(14), 16
High Courts08 Mar 1980
Commissioner of Income Tax, Gujarat-III Vs Nathalal Dahyabhai
Gujarat High Court · (1980) 124 ITR 391
High Courts07 Mar 1980
State of Gujarat Vs Jashrajbhat Tagabhai Gohil
Gujarat High Court · (1980) 21 GLR 994
Minimum Wages Act, 1948 — Section 22A, 22A
High Courts06 Mar 1980
BIPINBHAI VADILAL Vs COMMISSIONER OF Income Tax, GUJARAT-I. BIPINBHAI VADILAL (HUF) v. COMMISSIONER OF Income Tax, GUJARAT-I.
Gujarat High Court · (1980) 17 CTR 95 : (1980) 126 ITR 779
Income Tax Act, 1922 — Section 33(b)Income Tax Act, 1961 — Section 260(1), 260(1)
High Courts06 Mar 1980
Ravjibhai Jivabhai Patel Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 57 : (1981) 22 GLR 307
Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 11(4), 30