High Courts15 Apr 1980
Soni Keshavlal Kalidas Vs Gujarat Electricity Board
Gujarat High Court · (1980) 2 GLR 48
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 11 of 15
High Courts15 Apr 1980
Golden Tobacco Company Ltd. Vs Union of India and Others
Gujarat High Court · (1980) CENCUS 427 : (1980) 6 ELT 311 : (1981) 22 GLR 440
Central Excises and Salt Act, 1944 — Section 3, 4, 4(1)
High Courts11 Apr 1980
F.M. Kolia and Another Vs Manager, The Tiles and Pottery Works Ltd. and Others
Gujarat High Court · (1981) 22 GLR 528
Industrial Disputes Act, 1947 — Section 2(kkk), 2(kkk)Maternity Benefits Act, 1961 — Section 5(2), 5(2)
High Courts11 Apr 1980
Darshan Hosiery Works Vs Union of India
Gujarat High Court · (1980) 6 ELT 390 : (1981) 22 GLR 533
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 35
High Courts09 Apr 1980
Cibatul Ltd. and Others Vs Union of India
Gujarat High Court · (1980) 1 GLR 825
Companies Act, 1956 — Section 198, 198(1), 198(4), 2(13), 2(24)
High Courts07 Apr 1980
Sarabhai Chemicals Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1980) 2 GLR 30
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2(h), 2(h)
High Courts07 Apr 1980
Suhrid Geigy Ltd. Vs Union of India
Gujarat High Court · (1980) CENCUS 558 : (1980) 2 GLR 16
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2
High Courts03 Apr 1980
Sohal Engineering Works Vs Rustam Jehangir Vakil Mills Co. Ltd.
Gujarat High Court · AIR 1981 Guj 110 : (1981) GLR 491
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 151
High Courts02 Apr 1980
Kodavayur Narayan Shastri Sundram Vs State of Gujarat
Gujarat High Court · (1981) 22 GLR 378
Penal Code, 1860 (IPC) — Section 165A, 165A
High Courts02 Apr 1980
Karadia Jetha Kana, etc. Vs Managing Officer-cum-Collector and Settlement Commissioner-cum-Collector, Junagadh and Others
Gujarat High Court · AIR 1981 Guj 27 : (1981) 22 GLR 239
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts02 Apr 1980
Jadeja Ajitsinh Natubha and Others Vs The State of Gujarat
Gujarat High Court · (1981) CriLJ 1203 : (1980) GLR 571
Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Apr 1980
Umaji Bhuvan Dharmashala Trust and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 223 : (1981) 22 GLR 469
Bombay General Clauses Act, 1904 — Section 7Constitution of India, 1950 — Article 226Gujarat Education Cess (Amendment) Act, 1970 — Section 6
High Courts31 Mar 1980
COMMISSIONER OF Income Tax, GUJARAT-II Vs GUJARAT MINERAL DEVELOPMENT CORPORATION.
Gujarat High Court · (1981) 20 CTR 73 : (1981) 132 ITR 377
Income Tax Act, 1961 — Section 28(1), 37, 80J, 80J, 84, 84Income Tax Rules, 1962 — Rule 19(1)(c), 19(5), 19A(2)(iv)
High Courts31 Mar 1980
Udyomal Nathumal and Another Vs Premchand Trikamdas Baswanl
Gujarat High Court · (1980) 21 GLR 869
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a)
High Courts31 Mar 1980
Lohana Govind Jamnadas Vs The State of Gujarat
Gujarat High Court · (1981) CriLJ 917
Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Mar 1980
Commissioner of Income Tax, Gujarat-II Vs Gujarat Mineral Development Corporation
Gujarat High Court · (1981) 20 CTR 73 : (1981) 132 ITR 377
Income Tax Act, 1961 — Section 28, 37, 80HH, 80J, 84
High Courts28 Mar 1980
Sarabhai M. Chemicals Pvt., Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1981) 20 CTR 68 : (1981) 127 ITR 74
Income Tax Act, 1961 — Section 37
High Courts28 Mar 1980
SARABHAI M CHEMICALS PVT. LTD. Vs COMMISSIONER OF Income Tax, GUJARAT - I. JULY 28, 1980.
Gujarat High Court · (1953) 23 ITR 74
Income Tax Act, 1961 — Section 37(2)
High Courts28 Mar 1980
Bai Sakinabai and Others Vs Gulam Rasul Umarbhai Shaikh
Gujarat High Court · AIR 1981 Guj 142 : (1981) 22 GLR 389
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 17, 18(2), 21, 32(2), 90Limitation Act, 1963 — Section 18
High Courts27 Mar 1980
Laxmanbhai Khumaji Barot and Another Vs Balubhai Parshotambhai and Others
Gujarat High Court · (1981) 22 GLR 201
Penal Code, 1860 (IPC) — Section 143, 147, 224, 225, 320