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Gujarat High Court judgments, 1979

191 judgments · page 5 of 10

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High Courts27 Jul 1979

Suleman Isubji Dadabhai Vs Naranbhai Dahyabhai Patel and Others

Gujarat High Court · AIR 1980 Guj 165 : (1980) 21 GLR 232

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Transfer of Property Act, 1882 — Section 122, 5
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High Courts26 Jul 1979

D.H. Gajjar and Co. Vs State of Gujarat

Gujarat High Court · (1979) 2 GLR 10

Arbitration Act, 1940 — Section 41(b)Civil Procedure Code, 1908 (CPC) — Section 151, 152, 80
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High Courts26 Jul 1979

Shivlal Nathuram Vaishnav Vs Sulochana and Others

Gujarat High Court · AIR 1980 Guj 59 : (1980) 1 GLR 99

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
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High Courts26 Jul 1979

Jekison Haribhai and Others (heirs of Haribhai Narottambhai decd.) Vs Gulabdas Atmaram and Others

Gujarat High Court · (1980) 21 GLR 688

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
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High Courts26 Jul 1979

Kanabhai Nagajan Vs Brooks Bond (India) Ltd.

Gujarat High Court · (1980) 21 GLR 724

Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 11A
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High Courts25 Jul 1979

Vallabhbhai Khushalbhai Patel Vs State of Gujarat and Another

Gujarat High Court · AIR 1980 Guj 144 : (1980) GLR 1

Land Acquisition Act, 1894 — Section 4, 6
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High Courts24 Jul 1979

Chunilal Maijibhai Vs Shankerbhai Harjibhai and Another

Gujarat High Court · (1979) 2 GLR 123

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115, 115
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High Courts23 Jul 1979

The State of Gujarat Vs Hiralal Motilal Luhar

Gujarat High Court · AIR 1980 Guj 146 : (1980) 21 GLR 728

Easements Act, 1882 — Section 13, 4
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High Courts23 Jul 1979

State of Gujarat Vs R.J. Oza

Gujarat High Court · (1980) 21 GLR 627

Bombay Shops and Establishments Act, 1948 — Section 2(4), 2(4), 52(a), 52(a), 7(1)
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High Courts20 Jul 1979

Ambalal Jethabhai Patel Vs Valand Parshottamdas Naranbhai and Another

Gujarat High Court · (1979) 2 GLR 51

Contract Act, 1872 — Section 2(d)Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 53A, 59
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High Courts19 Jul 1979

Sakerlal Nathubhai and Others Vs Chhotubhai Navalbhai

Gujarat High Court · (1980) 21 GLR 371

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(2)
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High Courts18 Jul 1979

Harishchandra Hotchand Saijani Vs Syndicate Bank and Others

Gujarat High Court · (1980) 21 GLR 657

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380
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High Courts16 Jul 1979

Bharat Vijay Mills Ltd., Phalgun Pankajkumar and Co., Kashyab Zip Industries Pvt. Ltd. and New Gujarat Cotton Mills Ltd.

Gujarat High Court · (1980) 50 CompCas 7

Companies Act, 1956 — Section 39(1)Income Tax Act, 1961 — Section 72A
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High Courts13 Jul 1979

Behramshaw Hormanshah Bharda and Others Vs Dastoorji Hormasdyar Kayoji Mirza and Others

Gujarat High Court · AIR 1980 Guj 74 : (1980) GLR 201

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113Constitution of India, 1950 — Article 228, 229, 25, 26
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High Courts12 Jul 1979

Patel Jaikrishna Motibhai Vs Patel Ishwarbhai Fakirbhai and Others

Gujarat High Court · AIR 1980 Guj 34 : (1979) 2 GLR 70

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 85
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High Courts10 Jul 1979

Meherabanoo Gulamhussain Vadivala Vs The Union of India

Gujarat High Court · AIR 1980 Guj 35 : (1979) 2 GLR 84

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 21(1), 21(2), 21(3)
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High Courts09 Jul 1979

Jagannath Govind Shetty Vs Javantilal Purshottamdas Patel

Gujarat High Court · AIR 1980 Guj 41 : (1980) 21 GLR 216

Easements Act, 1882 — Section 52, 60
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High Courts09 Jul 1979

Sardarsinh Bharatsinh Rana Vs Union of India (UOI) and Others

Gujarat High Court · (1980) 21 GLR 665

Constitution of India, 1950 — Article 14, 16
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High Courts05 Jul 1979

Hitendrakumar Thakordas Raval and Others Vs State of Gujarat and Others

Gujarat High Court · (1980) 21 GLR 83

Land Acquisition Act, 1894 — Section 4, 4 , 6, 6
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High Courts03 Jul 1979

Natverlal Jethalal Patel Vs Kalyansing Bhikhabhai Chauhan and Another

Gujarat High Court · AIR 1980 Guj 160 : (1979) GLR 961

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 41 Rule 5
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