High Courts17 Sept 1979
Shirazbhai G. Munshi Vs Ramjuji Gabharuji
Gujarat High Court · (1979) 2 GLR 254
Ahmedabad City Civil Court Rules, 1961 — Rule 144Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6, Order 37 Rule 3(5), 115
COURT ARCHIVE
Gujarat High Court judgments, 1979
191 judgments · page 4 of 10
High Courts14 Sept 1979
Jayantilal Khetsi Gada Vs State of Gujarat and Others
Gujarat High Court · (1979) 2 GLR 243
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 3
High Courts13 Sept 1979
Jayantilal Pranlal Thakore Vs Shrikant Jasvantlal Thakkar and Another
Gujarat High Court · AIR 1980 Guj 67 : (1980) GLR 152
Provincial Insolvency Act, 1920 — Section 34, 50
High Courts12 Sept 1979
Merani Rupi Vinza and Others (Heirs of Decd. Mer Miyajar Kandha) Vs Malibai Keshav and Others
Gujarat High Court · (1980) 21 GLR 615
Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 3 , 4Hindu Succession Act, 1956 — Section 14Limitation Act, 1963 — Section 30
High Courts11 Sept 1979
Hirji T. Sanghavi and Others Vs The State of Gujarat
Gujarat High Court · (1980) CriLJ 1403 : (1979) 2 GLR 171
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190
High Courts11 Sept 1979
The New Swadeshi Mills of Ahmedabad Ltd. Vs The State of Gujarat and Another
Gujarat High Court · AIR 1980 Guj 119 : (1980) 21 GLR 177
Bombay Electricity Duty Act, 1958 — Section 3(2)
High Courts10 Sept 1979
Textile Labour Union Vs New Jehangir Vakil Mills Co. Ltd. and Another
Gujarat High Court · (1979) 2 GLR 216
Bombay Industrial Relations Act, 1946 — Section 44(4)Industries Relations Act, 1946 — Section 44(4)
High Courts25 Aug 1979
State of Gujarat Vs Cambay Municipality
Gujarat High Court · AIR 1980 Guj 84 : (1980) 21 GLR 440
Gujarat Municipalities Act, 1963 — Section 262(1), 262(2), 262(3)
High Courts23 Aug 1979
Suhrid Geigy Ltd. Vs Chemical Mazdoor Sabha
Gujarat High Court · (1980) 21 GLR 466
Industrial Disputes Act, 1947 — Section 10, 10(2), 10(2), 2(kkk)
High Courts21 Aug 1979
Hirjibhai Haribhai Trambadia Vs State of Gujarat
Gujarat High Court · (1979) 2 GLR 226
Gujarat Panchayats Act, 1961 — Section 23(i)(g), 23(i)(g)
High Courts17 Aug 1979
Lakshman Kumajibhai Barot Vs Harishchandra Singh and Another
Gujarat High Court · (1979) 2 GLR 563
Bombay Police Act, 1951 — Section 25, 25(1), 25(1)Constitution of India, 1950 — Article 14, 14
High Courts17 Aug 1979
Shah Chatrabhuj Narshi and Another Vs Nensibhai Shavanjibhai Gohil and Another
Gujarat High Court · (1980) 21 GLR 377
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 12(3)(b), 13(1)(e), 13(1)(e)Transfer of Property Act, 1882 — Section 108(j)
High Courts10 Aug 1979
Lekhraj Sabumal and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1980 Guj 47 : (1979) 2 GLR 125
Land Acquisition Act, 1894 — Section 4, 6Specific Relief Act, 1963 — Section 34
High Courts10 Aug 1979
Indequip Engg. Ltd. Vs State of Gujarat
Gujarat High Court · (1980) 21 GLR 722
Bonus Act, 1965 — Section 36Payment of Bonus Act, 1965 — Section 36
High Courts03 Aug 1979
Indian Overseas Bank, Madras and Another Vs Naranprasad Govindlal Patel
Gujarat High Court · AIR 1980 Guj 158 : (1980) 21 GLR 132
Contract Act, 1872 — Section 10
High Courts02 Aug 1979
Badrising Mishrising and Another Vs Pramod Kumar Bhagwatilal Banatwala
Gujarat High Court · AIR 1980 Guj 142
Motor Vehicles Act, 1939 — Section 10, 110D
High Courts02 Aug 1979
State of Gujarat and Others Vs Pethalji Nathabhai Chawda
Gujarat High Court · AIR 1980 Guj 139 : (1979) 2 GLR 1
Gujarat Minor Minerals Rules, 1966 — Rule 44
High Courts01 Aug 1979
Dr. Nikhil V. Vacharajani Vs State of Gujarat and Others
Gujarat High Court · (1979) 2 GLR 109
Constitution of India, 1950 — Article 14
High Courts30 Jul 1979
Bhavnagar Municipality Vs Tirathdas Rupchand and Others
Gujarat High Court · (1980) 21 GLR 815
Gujarat Municipalities Act, 1963 — Section 102 , 103, 103