High Courts12 Oct 1979
Ibrahim A. Bhikhi Vs Addl. Development Commissioner and Another
Gujarat High Court · (1979) 2 GLR 426
Gujarat Panchayats Act, 1961 — Section 25(2), 25(i)(i)
COURT ARCHIVE
Gujarat High Court judgments, 1979
191 judgments · page 3 of 10
High Courts12 Oct 1979
Virendra Dwarkadas Mehta Vs Rajkamlal Foundry and Others
Gujarat High Court · (1979) 2 GLR 348
Bombay Rent Act, 1947 — Section 13(1)(g)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(g), 13(1)(i), 29(2)
High Courts10 Oct 1979
Agricultural Produce Market Committee and Another Vs Election Officer and District Registrar of Co-Op Societies and Others
Gujarat High Court · (1979) 2 GLR 267
Gujarat Agricultural Produce Markets Act, 1963 — Section 4, 4, 59(2), 59(2), 9, 9Gujarat Agricultural Produce Markets Rules, 1965 — Rule 2(2)
High Courts09 Oct 1979
Saurashtra Cement and Chemical Industries Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1979) 2 GLR 368
Constitution of India, 1950 — Article 226, 226
High Courts05 Oct 1979
Patel Kantilal Gordhanbhai Vs Somabhai Parshottam Prajapati
Gujarat High Court · (1980) 21 GLR 430
Bombay Rent Act, 1947 — Section 28(1)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28(1)Civil Procedure Code, 1908 (CPC) — Section 37
High Courts05 Oct 1979
The Rajasthan Golden Transport Co. P. Ltd. Vs The United India Fire and General Insurance Co. Ltd. and Another
Gujarat High Court · AIR 1980 Guj 184 : (1979) 2 GLR 283
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28, 69
High Courts04 Oct 1979
Patel Bhagwanbhai Narottamdas and Others Vs Authorised Officer, of the District Registrar of Co. Op. Societies and Others
Gujarat High Court · (1979) 2 GLR 406
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1)(i), 11(1)(i)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 8, 8(1)
High Courts04 Oct 1979
Surgichem Vs Union of India (UOI) and Others
Gujarat High Court · (1980) CENCUS 1
Central Excise Rules, 1944 — Rule 10A, 9(2)Constitution of India, 1950 — Article 226
High Courts01 Oct 1979
Taraben Ramanlal Modi Vs Jashbhai Shankerbhai Bin Talsibhai and Others
Gujarat High Court · AIR 1980 Guj 126 : (1980) GLR 335
Civil Procedure Code, 1908 (CPC) — Section 9Gujarat Rural Debtors Relief Act, 1976 — Section 11, 12, 6(1), 6(2)
High Courts01 Oct 1979
Rajiv Ramanlal and Another Vs Ashok Mills Ltd. and Another
Gujarat High Court · (1979) 2 GLR 464
Constitution of India, 1950 — Article 19(1)(f), 19(1)(f), 31, 31(2)Labour Welfare Act, 1953 — Section 3, 6ALabour Welfare Fund (Gujarat) Rules, 1962 — Rule 3, 4
High Courts29 Sept 1979
Christi Valjibhi Gangubhai Vs Vinayak Ratanchand Jayram
Gujarat High Court · (1979) 2 GLR 414
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 88B, 88B, 88BConstitution of India, 1950 — Article 226, 227Gujarat Devasthan Inams Abolition Act, 1969 — Section 19
High Courts27 Sept 1979
Cartybon Private Ltd. Vs State of Gujarat
Gujarat High Court · (1979) 2 GLR 420
Constitution of India, 1950 — Article 226, 226
High Courts27 Sept 1979
Muljibhai Hirabhai Vs Dahyabhahi Dajibhai Patel and Another
Gujarat High Court · (1979) 2 GLR 303
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227, 227
High Courts26 Sept 1979
Gulab Singh Parihar Vs General Manager, Wester Railway and Others
Gujarat High Court · (1979) 2 GLR 431
Constitution of India, 1950 — Article 311(1), 311(1)
High Courts26 Sept 1979
Shah Bharatkumar Premchand Vs Motilal and Bharulal
Gujarat High Court · AIR 1980 Guj 51 : (1980) 21 GLR 141
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 32, 33
High Courts25 Sept 1979
Pitamber Parshotam and Another Vs Lilaben Bhalchandbhai and Others (Heirs of Decd. Bhaichand Virchandbhai)
Gujarat High Court · (1980) 21 GLR 224
Bombay Rent Act, 1995 — Section 16(3)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(h), 13(1)(hh), 16(3), 29(2)
High Courts21 Sept 1979
Vinod Rao Vs Presiding Officer 1st Labour Court and Others
Gujarat High Court · (1979) 2 GLR 262
Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10(1)(c), 2(a)
High Courts20 Sept 1979
Ashwin Industries Vs Deputy Commissioner of Sales Tax, Baroda and Another
Gujarat High Court · (1982) 50 STC 322
Central Sales Tax Act, 1956 — Section 16Gujarat Sales Tax Act, 1969 — Section 16, 27, 27(2), 27(5), 27(6)
High Courts18 Sept 1979
Mulshanker Kunverji Gor and Others Vs Juvansinhji Shivubha Jadeja
Gujarat High Court · AIR 1980 Guj 62 : (1979) GLR 878
Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts18 Sept 1979
Parekh Manharlal Vrajlal and Another Vs Binashri Rahimbakhte Adilkhanji and Others
Gujarat High Court · (1979) 2 GLR 223
Civil Procedure Code, 1908 (CPC) — Section 151, 151