High Courts15 Nov 1979
Kuparpal M. Appa and Another Vs Dodia Pankajkumar S. and Others
Gujarat High Court · (1979) 2 GLR 597
Gujarat Secondary Education Act, 1972 — Section 36, 36, 36(1)Gujarat Secondary Education Regulations, 1974 — Regulation 33
COURT ARCHIVE
Gujarat High Court judgments, 1979
191 judgments · page 2 of 10
High Courts15 Nov 1979
Sahakari Khand Udyog Mandali Ltd. Vs The State of Gujarat
Gujarat High Court · (1981) 47 STC 212
Bombay Sales Tax Act, 1959 — Section 2, 2(11), 2(22), 2(28), 2(29)Gujarat Sales Tax Act, 1969 — Section 18
High Courts15 Nov 1979
Babubhai and Others Vs Shah Bharatkumnr Ratilal and Others etc.
Gujarat High Court · AIR 1980 Guj 89 : (1980) 1 GLR 103
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)Transfer of Property Act, 1882 — Section 106
High Courts14 Nov 1979
Malod Transport Company Vs Memon Jikarbhai Daudbhai
Gujarat High Court · (1979) 2 GLR 320
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, Order 18 Rule 3A
High Courts14 Nov 1979
Miya Dariavkhan Bathubhai Vs Oza Shankarlal Shambhudas and Others
Gujarat High Court · (1979) 2 GLR 354
Evidence Act, 1872 — Section 115, 92Registration Act, 1908 — Section 17, 17
High Courts14 Nov 1979
Mrs. P.K. Martiyani Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (1983) 2 GLR 927
Constitution of India, 1950 — Article 226, 226
High Courts14 Nov 1979
Dr. B.R. Kulkarni Vs State of Gujarat and Others
Gujarat High Court · (1979) 2 GLR 437
Constitution of India, 1950 — Article 16, 320, 320(3)Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8
High Courts09 Nov 1979
Associated Cement Co. Ltd. Vs State of Gujarat 7 Ors.
Gujarat High Court · (1979) 2 GLR 513
Gujarat Surviving Alienations Abolition Act, 1963 — Section 11, 29, 29, 6, 6
High Courts09 Nov 1979Allowed
Commissioner of Income Tax Vs Shilaben Kanchanlal Rana
Gujarat High Court · (1980) 4 TAXMAN 110
Income Tax Act, 1961 — Section 269C, 269D(1), 269D(1)(a), 269D(2)(a), 269D(2)(b)
High Courts09 Nov 1979
Commissioner of Income Tax, Gujarat-III Vs Shilaben Kanchanlal Rana Commissioner of Income Tax, Gujarat-III Vs Bhagwandas S. Reshamwala
Gujarat High Court · (1980) 124 ITR 421
Income Tax Act, 1961 — Section 269D(1), 269D(2), 269E, 269E(1), 269J
High Courts09 Nov 1979
COMMISSIONER OF Income Tax, GUJARAT-III Vs SHILABEN KANCHANLAL RANA. COMMISSIONER OF Income Tax, GUJARAT-III v. BHAGWANDAS S. RESHAMWALA.
Gujarat High Court · (1980) 15 CTR 25 : (1980) 124 ITR 420
Income Tax Act, 1961 — Section 269D(1)(a), 269D(2)(a), 269D(2)(a)
High Courts08 Nov 1979
Haresh Octroi Co. Vs S. Ramabhadran and Others
Gujarat High Court · (1979) 2 GLR 551
Gujarat Panchayats Act, 1961 — Section 290, 290(3), 290(3), 305, 305
High Courts06 Nov 1979
Surendraprasad Jayshanker Vs The State of Gujarat
Gujarat High Court · (1980) CriLJ 1016 : (1979) 2 GLR 459
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts06 Nov 1979
Govind Krishna Abhyankar Vs Kamalakar Vishnu Ganpule
Gujarat High Court · (1979) 2 GLR 517
Bombay Public Trusts Act, 1950 — Section 50, 50, 51, 51Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts06 Nov 1979
Subhash Industries and Others Vs Bhagwandas Ratanji Panchal
Gujarat High Court · AIR 1980 Guj 149 : (1979) 2 GLR 338
Arbitration Act, 1940 — Section 34
High Courts01 Nov 1979
Saurashtra Paints Pvt. Ltd. Vs Ahmedabad Muni. Corpo.
Gujarat High Court · (1979) 2 GLR 461
Bombay Provincial Municipal Corporations Act, 1949 — Section 141Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Oct 1979
Gulamrasool Sarfuddin Malek and Others Vs Dulhanbibi and Others
Gujarat High Court · AIR 1980 Guj 110
Partition Act, 1893 — Section 4
High Courts16 Oct 1979
Union of India Vs Tolaram Hariram and Another
Gujarat High Court · (1981) ACJ 207 : AIR 1980 Guj 172 : (1979) 2 GLR 371
Railways Act, 1890 — Section 74, 76
High Courts15 Oct 1979
Commissioner of Income Tax Vs Lallubhai Jogibhai Patel
Gujarat High Court · (1979) 10 GUJ CK 0012
Income Tax Act, 1961 — Section 256(2), 271(1), 66(2), 69
High Courts15 Oct 1979
Chelabhai Nathabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1979) 2 GLR 452
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1)(iii), 48