High Courts17 Jan 1979
Hematlal Mulji Lohana Vs State of Gujarat and Others etc.
Gujarat High Court · AIR 1980 Guj 18 : (1980) GLR 40
Bombay Land Revenue Code, 1879 — Section 48(2)Saurashtra Land Revenue Rules — Rule 82 , 86(1)
COURT ARCHIVE
Gujarat High Court judgments, 1979
191 judgments · page 10 of 10
High Courts17 Jan 1979
Balwantrai Bhimbhai Desai Vs Taluka Panchayat, Kamrai and Others
Gujarat High Court · AIR 1979 Guj 220 : (1980) GLR 9
Gujarat Panchayats (Amendment) Act, 1962 — Section 115
High Courts16 Jan 1979
Parviz Nariman Kothawala and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1979 Guj 203 : (1979) 20 GLR 977
Bombay Land Revenue Rules, 1921 — Rule 82
High Courts15 Jan 1979
Rabari Mahadev Amra Vs Prant Officer, Radhanpur
Gujarat High Court · AIR 1979 Guj 192 : (1979) 20 GLR 769
Land Acquisition Act, 1894 — Section 31(2)
High Courts15 Jan 1979
Kalidas Vanmalibhai Vs State of Gujarat and Another
Gujarat High Court · (1980) 21 GLR 7
Criminal Procedure Code, 1973 (CrPC) — Section 428, 428Penal Code, 1860 (IPC) — Section 302
High Courts15 Jan 1979
Swaroopchand Bhaichand Zota Vs The State of Gujarat
Gujarat High Court · (1980) CriLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts12 Jan 1979
State of Gujarat Vs Hasmukhlal Ambalal Jariwala
Gujarat High Court · (1979) CENCUS 514
Customs Act, 1962 — Section 11
High Courts12 Jan 1979
Kanbi Manji Abji and Others Vs Kanbi Velji Manji and Others
Gujarat High Court · (1980) 21 GLR 44
Bombay Public Trusts Act, 1950 — Section 41A, 70A, 72(4), 72(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1979
Dinubhai Ishvarlal Patel Vs K.D. Dixit, Income Tax Officer, Ahmedabad and Others
Gujarat High Court · (1979) 118 ITR 122
Income Tax Act, 1961 — Section 147, 148, 2(31), 2(7), 64
High Courts10 Jan 1979
A.K. Singh Vs Bhagwanji Jethalal Kagadada and Others
Gujarat High Court · (1979) 2 GLR 14
Customs Act, 1962 — Section 111, 112, 127, 135