High Courts02 May 1979
Jagdish Ramnarain Vs Narainbhai Motibhai Valand
Gujarat High Court · (1979) 1 GLR 808
Presidency Small Cause Courts Act, 1882 — Section 53, 53, 57, 57
COURT ARCHIVE
Gujarat High Court judgments, 1979
191 judgments · page 7 of 10
High Courts26 Apr 1979
Khodabhai Bhagwanbhai and Others Vs Hirji Tapu and Another
Gujarat High Court · (1980) ACJ 237 : AIR 1980 Guj 25 : (1980) 21 GLR 187
Motor Vehicles Act, 1939 — Section 110
High Courts24 Apr 1979
Bhabhutmal Rikhbaji Sharma and Another Vs Manubhai Madhavji Patel and Others
Gujarat High Court · (1980) 21 GLR 242
Bombay Police Act, 1951 — Section 124Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 13, 13(1)(c)Transfer of Property Act, 1882 — Section 108(o)
High Courts23 Apr 1979
Gujarat State Road Transport Corporation Vs Malubai Menand and Others
Gujarat High Court · (1979) 04 GUJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33English Fatal Accidents Act, 1846 — Section 1A, 2
High Courts17 Apr 1979
Sumitraben Ratilal Shah and Others Vs Meghraj Trikamdas and Co.
Gujarat High Court · (1979) 1 GLR 856
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(3), 29(3)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 131, 137
High Courts12 Apr 1979
State of Gujarat Vs Subamiya Dosmohmed and Another
Gujarat High Court · (1980) 21 GLR 587
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 34, 34, 364, 404
High Courts09 Apr 1979
Alembic Glass Industries Limited Vs Union of India and Another
Gujarat High Court · (1979) CENCUS 477 : (1980) 21 GLR 524
Central Excises and Salt Act, 1944 — Section 4, 4(4)Constitution of India, 1950 — Article 131
High Courts26 Mar 1979
State of Gujarat and Others Vs The Ghanshyam Salt Works
Gujarat High Court · AIR 1979 Guj 215 : (1980) 21 GLR 263
Arbitration Act, 1940 — Section 34
High Courts23 Mar 1979
Deepak Dwarkadas Patel and Another Vs State of Gujarat
Gujarat High Court · (1980) CriLJ 29 : (1980) GLR 135
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 114, 165, 201, 417, 420
High Courts20 Mar 1979
State of Gujarat Vs Kantilal Chimanlal
Gujarat High Court · (1980) 21 GLR 563
Prevention of Food Adulteration Act, 1954 — Section 14, 16(1)(a)(i), 16(1)(a)(i), 19(2)
High Courts19 Mar 1979
Orient Club Vs Wealth-tax Officer, Circle IV, Ward-K, Ahmedabad
Gujarat High Court · (1980) 123 ITR 395
Wealth Tax Act, 1957 — Section 2, 3
High Courts19 Mar 1979
C. Parikh and Co. Vs Commissioner of Income Tax, Baroda
Gujarat High Court · (1980) 15 CTR 64 : (1980) 122 ITR 610
Income Tax Act, 1961 — Section 143(3), 263, 264, 264(1)
High Courts19 Mar 1979Allowed
Mahomed Hanif Dallu Vs Lunkaran Ganpatram Sharma and Another
Gujarat High Court · (1979) 03 GUJ CK 0005
Workmens Compensation Act, 1923 — Section 21, 4
High Courts08 Mar 1979
Husseinbhai Ibrahimbhai Malek Vs P.V. Bhatt and Others
Gujarat High Court · AIR 1980 Guj 6 : (1979) 2 GLR 38
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1), 2
High Courts07 Mar 1979
Mrs. Tarabai Lalji Vs Collector and Others
Gujarat High Court · (1980) 21 GLR 15
Arbitration Act, 1940 — Section 20, 20Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 1979
Nathubhai Gandabhai Vs Bhagubhai Ichubhai
Gujarat High Court · (1980) 21 GLR 366
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1B), 74, 74
High Courts06 Mar 1979
Dahiben Jivanbhai Vs Jivanbhai Govindbhai Barot and Another
Gujarat High Court · (1980) CriLJ 281 : (1979) 2 GLR 7
Criminal Procedure Code, 1973 (CrPC) — Chapter 9
High Courts02 Mar 1979
K.M. Thaker Vs State of Gujarat and Another
Gujarat High Court · (1979) 2 GLR 66
Penal Code, 1860 (IPC) — Section 114, 114, 323, 323, 393
High Courts28 Feb 1979
Devben Wd''o. Sadhuram Joturam Vs Motiram Hotamchand
Gujarat High Court · (1979) 1 GLR 875
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 53
High Courts28 Feb 1979
Commissioner of Income Tax, Gujarat-IV Vs Jyoti Ltd.
Gujarat High Court · (1979) 118 ITR 499
Income Tax Act, 1961 — Section 37(1)