High Courts08 Aug 1996Dismissed
Tripura Government Employees'' Association Vs State of Tripura and Others
Gauhati High Court · (1998) 3 LLJ 567
Constitution of India, 1950 — Article 14, 19(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 999 of 1,245
High Courts07 Aug 1996
Rahimuddin Laskar Vs Assam State Electricity Board and Others
Gauhati High Court · (2000) 2 GLT 81
Constitution of India, 1950 — Article 226
High Courts07 Aug 1996
Jalan Timbers Vs Commissioner of Income Tax
Gauhati High Court · (1997) 137 CTR 649 : (1997) 223 ITR 11
Income Tax Act, 1961 — Section 68
High Courts06 Aug 1996
Commissioner of Income Tax Vs Highway Construction Co. (P.) Ltd. (No. 1)
Gauhati High Court · (1997) 223 ITR 32
Income Tax Act, 1961 — Section 80J
High Courts06 Aug 1996
Surajmal Parsuram Todi Vs Commissioner of Income Tax
Gauhati High Court · (1997) 142 CTR 209 : (1996) 222 ITR 691
Income Tax Act, 1961 — Section 271A, 271B, 44AA, 44AB
High Courts06 Aug 1996
Commissioner of Income Tax Vs Highway Construction Co. (P.) Ltd.
Gauhati High Court · (1997) 92 TAXMAN 265
General Clauses Act, 1897 — Section 9Income Tax Act, 1961 — Section 256(1), 80J
High Courts06 Aug 1996
COMMISSIONER OF INCOME TAX Vs HIGHWAY CONSTRUCTION CO. (P) LTD.
Gauhati High Court · (1997) 138 CTR 43
General Clauses Act, 1897 — Section 9Income Tax Act, 1961 — Section 256, 80J
High Courts06 Aug 1996
Premier Industires and Another Vs Union of India and Ors.
Gauhati High Court · (1996) 2 GLJ 241
High Courts05 Aug 1996
Commissioner of Income Tax Vs R.C. Construction
Gauhati High Court · (1997) 137 CTR 486 : (1996) 222 ITR 659
Income Tax Act, 1961 — Section 32A
High Courts02 Aug 1996
Om Prakash Gattani Vs Assistant Commissioner of Income Tax and Others
Gauhati High Court · (1996) 222 ITR 489
Income Tax Act, 1961 — Section 194B, 205
High Courts02 Aug 1996
Khutsami Village Vs State of Nagalandand Ors.
Gauhati High Court · (1997) 1 GLJ 10
High Courts01 Aug 1996
Nishi Kanta Paul Vs Pritilata Deb
Gauhati High Court · (1996) 2 GLJ 463 : (1997) 1 GLT 308
Civil Procedure Code, 1908 — Order 1 Rule 10, Order 6 Rule 18Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 18
High Courts01 Aug 1996Allowed
Ranajit Kumar Paul Vs State of Tripura and Another
Gauhati High Court · (1997) 1 GLR 358
Land Acquisition Act, 1894 — Section 18, 28, 34
High Courts31 Jul 1996Allowed
Laxmi Rani Das Vs State of Tripura and Others
Gauhati High Court · (1997) 3 LLJ 1166
Constitution of India, 1950 — Article 226
High Courts31 Jul 1996
Bal Sevika Association and Another Vs Union of India (UOI) and Others
Gauhati High Court · (1997) 1 GLR 188
Constitution of India, 1950 — Article 12, 14, 226
High Courts30 Jul 1996
Rakesh Chandra Choudhury Vs State of Tripura and Others
Gauhati High Court · (1997) 1 GLR 402
Constitution of India, 1950 — Article 226
High Courts30 Jul 1996
Sahiruddin Laskar Vs Aziruddin Laskar
Gauhati High Court · (1996) 2 GLJ 372 : (1997) 1 GLT 46
Criminal Procedure Code, 1973 — Section 452Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts24 Jul 1996
Rajesh Bhattacharjee Vs Officer-in-charge, and Others
Gauhati High Court · (1996) ACJ 1258
High Courts24 Jul 1996Dismissed
Mour Uddin Choudhury alias Mour and Another etc. Vs State of Assam and etc.
Gauhati High Court · (1997) CriLJ 1801
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34