High Courts12 Mar 1997Dismissed
Assam Oxygen Pvt. Ltd. and Another Vs Assam State Electricity Board and Others
Gauhati High Court · (1997) 3 GLR 244
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49(1), 79, 79A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 989 of 1,245
High Courts12 Mar 1997Dismissed
Hailakandi District Fair Price Shop Dealers Association Vs State of Assam and Others
Gauhati High Court · (1997) 2 GLR 121
Essential Commodities Act, 1955 — Section 3
High Courts12 Mar 1997Dismissed
Mal Chandra Pegu Vs Karuna Dutta and Five Ors. and Kal Chandra Pegu and Others
Gauhati High Court · (1997) 2 GLR 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Constitution of India, 1950 — Article 123(1), 327, 329, 332, 332(3)Election Symbols (Reservation and Allotment) Order, 1968 — Rule 12, 13
High Courts06 Mar 1997
Sub-Inspector Lokh Raj Rana and Others Vs Inspector General of Police and Others
Gauhati High Court · (1997) 2 GLR 457
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 27Constitution of India, 1950 — Article 14Police Act, 1861 — Section 7
High Courts06 Mar 1997
NECOM Trade and Suppliers Vs State of Assam and Ors.
Gauhati High Court · (1997) 1 GLT 517
High Courts05 Mar 1997Dismissed
M.K. Chanda Vs State of Nagaland and Others
Gauhati High Court · (1997) 2 GLR 227
Constitution of India, 1950 — Article 226, 311(2)
High Courts03 Mar 1997
Nishindra Hajong Vs State of Meghalaya and Others
Gauhati High Court · (1997) 2 GLR 134
Constitution of India, 1950 — Article 226
High Courts03 Mar 1997
Gitanjali Handique Vs Shahnawaz Begum and Ors.
Gauhati High Court · (1997) 1 GLJ 414
Constitution of India, 1950 — Article 226, 226
High Courts28 Feb 1997
Gopal Chowdhury Vs State of Assam
Gauhati High Court · (1997) 2 GLJ 15 : (1997) 2 GLT 635
Criminal Procedure Code, 1973 — Section 154, 313Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 — Section 302, 304, 34
High Courts28 Feb 1997
Suniti Nath Vs State of Tripura and Others
Gauhati High Court · (1999) 2 GLT 428
Constitution of India, 1950 — Article 14, 15(4), 16, 16(4), 330
High Courts27 Feb 1997
Bijoy Kumar Paul Vs State of Meghalaya and Ors.
Gauhati High Court · (1997) 1 GLJ 428
Constitution of India, 1950 — Article 14, 14, 16, 16, 16(4)MPSC (Limitation of Function) Regulations, 1972 — Regulation 3(f), 3(f)
High Courts26 Feb 1997
Ajgarh Ali his legal heirs Mustt Joynab Bewa and Others Vs Abdul Siddique
Gauhati High Court · (1999) 1 GLT 642
Assam Land and Revenue Regulation, 1886 — Section 151, 154, 154(1), 35, 36
High Courts26 Feb 1997
Biswanath Tewari and Others Vs Bhagwati Prasad Siotia and Sons
Gauhati High Court · (1998) 3 GLT 143
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1, 115Constitution of India, 1950 — Article 226Gauhati Metropolitan Development Authority Act, 1985 — Section 121, 121(B)
High Courts25 Feb 1997Allowed
Zubeni Vs State of Nagaland and Others
Gauhati High Court · (1997) 3 GLR 143
Constitution of India, 1950 — Article 22, 22(5), 226Nagaland Security Regulation, 1962 — Section 7National Security Act, 1980 — Section 3(1), 3(2), 8, 8(1)
High Courts25 Feb 1997
H.D.Rajkhowa Vs Union of India
Gauhati High Court · (1997) 2 GLJ 65 : (1997) 1 GLT 633
Constitution of India, 1950 — Article 14, 14, 16, 16
High Courts25 Feb 1997Allowed
Dr. I. Shikikhe Vs State of Nagaland and Others
Gauhati High Court · (1999) 3 LLJ 16
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 21General Provident Fund (Central Services) Rules, 1960 — Rule 12, 15
High Courts24 Feb 1997
Bordubi Rice Flour and Oil Mills and Another Vs Income Tax Officer and Others
Gauhati High Court · (1997) 226 ITR 352
Income Tax Act, 1961 — Section 147, 148, 176(3), 176(5), 184
High Courts24 Feb 1997
BORDUBI RICE FLOUR and OIL MILLS and Another Vs INCOME TAX OFFICER and Others
Gauhati High Court · (1998) 145 CTR 278
Income Tax Act, 1961 — Section 147, 148, 176, 184