High Courts08 Jan 1998
Toulvi Kibami Vs State of Nagaland and Others
Gauhati High Court · (1998) 1 GLT 69
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 309
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 975 of 1,245
High Courts08 Jan 1998
Dilwa Bhutan @ Dinowa Bhuyan and Anothers Vs State of Assam and Ors.
Gauhati High Court · (1998) 1 GLJ 264
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 16, 16
High Courts08 Jan 1998
Mohan Kalita @ Mohan Deka Vs State of Assam
Gauhati High Court · (1998) 1 GLT 215
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 1998Allowed
Md. Ali Saikia Vs Meghalaya State Electricity Board and Others
Gauhati High Court · (1998) 1 GLT 82 : (1999) 3 LLJ 683
Constitution of India, 1950 — Article 226
High Courts07 Jan 1998
Sasha Kamal Handique Vs Pranati Phukan and Others
Gauhati High Court · (1998) 1 GLT 175
Conduct of Elections Rules, 1961 — Rule 47, 55, 56, 60Representation of the People Act, 1951 — Section 100, 100(1), 80, 80A
High Courts06 Jan 1998
Nayan Lal Dey Vs State of Tripura
Gauhati High Court · (1998) 1 GLJ 317 : (1998) 1 GLR 358 : (1998) 1 GLT 234
Criminal Procedure Code, 1973 — Section 313, 354(1)(b), 361, 401Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(1)(b), 361, 401
High Courts06 Jan 1998
Manjit Kr Saikia and Others Vs State of Assam and Others Prafulla Kr. Mahanta Vs Manjit Kr. Saikia and Others
Gauhati High Court · (1998) 1 GLT 62
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19
High Courts05 Jan 1998
Anil Kumar Chakraborty Vs Union of India and Ors.
Gauhati High Court · (1998) 1 GLJ 321
Administrative Tribunals Act, 1985 — Section 14, 14, 2, 2
High Courts19 Dec 1997
Life Insurance Corporation of India and Others Vs Bipul Bharali
Gauhati High Court · (1998) 1 GLT 76
General Clauses Act, 1897 — Section 6Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 20, 20(2), 4, 41, 42Life Insurance Corporation Act, 1956 — Section 48(2)
High Courts19 Dec 1997
Nivadev and Others Vs Amalendu Bhusan Deb
Gauhati High Court · (1998) 1 GLT 230
High Courts19 Dec 1997
Jibon Balloung Vs State of Assam and Ors.
Gauhati High Court · (1998) 1 GLJ 234
Assam Forest Regulations, 1891 — Section 49(4), 49(4), 49(5)(a), 49(5)(a), 49(5)(b)
High Courts19 Dec 1997
Monhari Kalita Vs Tara Nath Sarma and Others
Gauhati High Court · (1998) 2 GLT 429
Assam Aided High and Higher Secondary Employees Rules, 1960 — Rule 4, 5Assam Aided High and Higher Secondary Schools Employees (Amendment) Rules, 1965 — Rule 4(3)Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 10, 10A, 13, 6, 7
High Courts18 Dec 1997
Manipur Janata Flour Mill Pvt. Ltd. and Others Vs State of Manipur and Others
Gauhati High Court · (1999) 1 GLT 79
Constitution of India, 1950 — Article 14, 226
High Courts17 Dec 1997
Kedarnath Singh Vs State of Assam
Gauhati High Court · (1998) 1 GLT 87
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 2(1), 20(1)
High Courts15 Dec 1997
P. Thyagrajan Vs Union of India (UOI) and Others
Gauhati High Court · (1998) 1 GLT 328
Central Reserve Police Force Rules, 1955 — Rule 15, 27, 28
High Courts15 Dec 1997
Thakursidas Banwarilal Vs Commissioner of Income Tax and Others
Gauhati High Court · (1998) 232 ITR 846
Income Tax Act, 1961 — Section 147
High Courts12 Dec 1997
Nazim Uddin Majumdar Vs Animesh Bhatta Charjee and Others
Gauhati High Court · (1998) 3 GLT 130
High Courts11 Dec 1997
Anil Paul Vs State of Tripura
Gauhati High Court · (1998) 1 GLT 190
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 174Evidence Act, 1872 — Section 118, 145, 154, 3Penal Code, 1860 (IPC) — Section 109, 161, 193, 201, 302
High Courts10 Dec 1997
Debendra Nath Bora Vs State of Assam and Others
Gauhati High Court · (1998) 3 GLT 263
Constitution of India, 1950 — Article 226
High Courts09 Dec 1997
Tripura Gramin Bank Vs Bijan Bhattacharjee and Others
Gauhati High Court · (1998) 1 GLT 347
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 15, Order 13 Rule 1, Order 7 Rule 14, Order 8 Rule 10