High Courts19 Jun 1998
Kumbijaya Thongam and Others Vs State of Manipur and Others
Gauhati High Court · (1999) 2 GLT 453
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 964 of 1,245
High Courts18 Jun 1998Allowed
Sandharani Saha and Ors Vs General Manager, A.S.T.C and Others
Gauhati High Court · (1998) 4 GLT 467
Motor Vehicles Act, 1988 — Section 173
High Courts18 Jun 1998
Sree Ganesh Das Oil and Rice Mills Vs State of Assam and Others
Gauhati High Court · (1998) 3 GLT 79
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319(3)Prevention of Food Adulteration Act, 1954 — Section 16(7), 17, 17(1), 20, 20A
High Courts17 Jun 1998Dismissed
Sontosh Kr. Guha and Others Vs State of Assam and Others
Gauhati High Court · (1998) 2 GLT 440
Constitution of India, 1950 — Article 14, 226
High Courts17 Jun 1998
Jogendra Ch. Das and Others Vs State of Assam
Gauhati High Court · (1999) 1 GLT 212
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 149, 201, 302
High Courts17 Jun 1998
Chand Mall Pincha and Others Vs Hathimal Pincha and Others
Gauhati High Court · (1999) 95 CompCas 368 : (1998) 3 GLT 76
Civil Procedure Code, 1908 (CPC) — Section 96(2)Companies Act, 1956 — Section 10F, 397, 398
High Courts16 Jun 1998
State of Tripura and Others Vs Dhirendra Debnath (Dr.)
Gauhati High Court · (1998) 3 GLT 14
Constitution of India, 1950 — Article 14, 226
High Courts16 Jun 1998
Guddi Enterprises Vs Union of India (UOI) and Others
Gauhati High Court · (1998) 3 GLT 259
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 226
High Courts16 Jun 1998
National Airport Authority and Others Vs Paradise Hotel and Restaurant
Gauhati High Court · (1998) 2 GLT 425
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Easements Act, 1882 — Section 52
High Courts15 Jun 1998
Jibeswar Borthakur Vs State of Assam and Others
Gauhati High Court · (1998) 2 GLT 548
Medical College of Assam and Regional Dental College (Regulation of Admission of Under Graduate Students) Rules, 1996 — Rule 10, 10, 6, 9
High Courts12 Jun 1998
Sati Oil Udyog Ltd. and Another Vs Commissioner of Income Tax and Others
Gauhati High Court · (1999) 152 CTR 245 : (1998) 2 GLT 510 : (1998) 232 ITR 502
Constitution of India, 1950 — Article 14, 19, 226Income Tax Act, 1961 — Section 143(1A), 246, 264, 80
High Courts12 Jun 1998
Apurba Kumar Das and Others Vs State of Assam and Others
Gauhati High Court · (1998) 2 GLT 434
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Jun 1998
Sharat Sharma and Others Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 92
Assam General Clauses Act, 1915 — Section 10Assam Municipal Act, 1956 — Section 11(2), 33(2)Assam Municipal Rules, 1956 — Rule 1, 10, 3, 5, 6
High Courts10 Jun 1998Dismissed
Ashit Roy Choudhury Vs United India Insurance Co. Ltd. and Others
Gauhati High Court · (1999) ACJ 849 : (1998) 3 GLT 10
Employees Compensation Act, 1923 — Section 4, 4A
High Courts10 Jun 1998
Sanjib Gupta and Others Vs State of Assam
Gauhati High Court · (1999) 1 GLT 106
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 382Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 42(2), 50
High Courts10 Jun 1998
Sanjib Gupta and Another Vs State of Assam
Gauhati High Court · (1998) 06 GAU CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 382Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 42(2), 50
High Courts09 Jun 1998
Kiran Kumar Gogoi Vs Shyam Mewara and Others
Gauhati High Court · (1998) 3 GLT 117
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 11, Order 6 Rule 16Conduct of Elections Rules, 1961 — Rule 38(1), 56(2), 60, 63, 63(2)Penal Code, 1860 (IPC) — Section 376
High Courts09 Jun 1998
S. Gajinder Singh Vs Commissioner of Income Tax
Gauhati High Court · (1998) 233 ITR 518
Income Tax Act, 1961 — Section 256(1), 256(2), 32
High Courts09 Jun 1998
Ranu Bala Paul and Others Vs Bani Chakraborty asid Ors.
Gauhati High Court · (1999) ACJ 634 : (1998) 3 GLT 85
Motor Vehicles Act, 1988 — Section 140
High Courts09 Jun 1998
Dhrubajyoti Bora and Others Vs The Gauhati Municipal Corporation and Others
Gauhati High Court · (1998) 2 GLT 484