High Courts20 Nov 1998Allowed
Lal Beharidas and Others Vs State of Tripura
Gauhati High Court · (1998) 4 GLT 220
Criminal Procedure Code, 1973 (CrPC) — Section 123, 232, 233, 233(1), 234Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 326
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 955 of 1,245
High Courts18 Nov 1998
Oriental Insurance Co. Ltd. Vs Tupuri Bala Das and Others
Gauhati High Court · (1999) 1 GLT 113
High Courts18 Nov 1998Allowed
Executive Engineer P.W.D. Vs Nizara Enterprise (M/S)
Gauhati High Court · (1998) 4 GLT 285
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Court Fees Act, 1870 — Section 7Partnership Act, 1932 — Section 42
High Courts18 Nov 1998Dismissed
Asgor Ali Vs Manjur Ali
Gauhati High Court · (1998) 4 GLT 471
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 6 Rule 5
High Courts18 Nov 1998
Sudha Rani Saha Vs Niehu Sangtam and Others
Gauhati High Court · (1999) 1 GLT 114
High Courts17 Nov 1998Dismissed
Kajal Chandra Deb Vs State of Tripura and Others
Gauhati High Court · AIR 1999 Guw 72 : (1998) 4 GLT 344
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, Order 43 Rule 1, 100A
High Courts17 Nov 1998
Sadhana Saikia (Smti) Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 603
High Courts16 Nov 1998
Dombeswar Dutta Vs Assam Agricultural University and Others
Gauhati High Court · (1998) 4 GLT 199
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 16, 17, 24, 9
High Courts16 Nov 1998Dismissed
Sabjanbenu and Others Vs Mizai Mia and Others
Gauhati High Court · (1999) 2 GLT 402
High Courts16 Nov 1998
Moinuddin Laskar and Another Vs Habibur Rahman Barbhuiya
Gauhati High Court · (1999) 1 GLT 195
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts13 Nov 1998
Mahabubur Rahman Choudhury Vs State of Assam and Others
Gauhati High Court · (1998) 4 GLT 469
High Courts13 Nov 1998Dismissed
Mantunag Vs Empire Plantation (I) Ltd.
Gauhati High Court · (1998) 4 GLT 375
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 3, Order 20 Rule 5Specific Relief Act, 1963 — Section 34
High Courts12 Nov 1998
Mamata Mandal Vs Sunil Ch. Mandal
Gauhati High Court · (1998) 4 GLT 214
Family Courts Act, 1984 — Section 17, 4(4)Hindu Marriage Act, 1955 — Section 13, 13(1), 23, 23(2), 23(3)
High Courts12 Nov 1998Allowed
Mahendra Nath Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLR 315
High Courts11 Nov 1998
Kamakhya Industries Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (1998) 3 GLR 414
Assam Finance (Sales Tax) Act, 1956 — Section 11, 20, 9(2), 9(3)Assam General Sales Tax Act, 1993 — Section 36, 36(1), 36(3), 74Assam Sales Tax Act, 1947 — Section 19A
High Courts10 Nov 1998
Gobind Prasad Agarwalla Vs Purbanchal Bank Ltd. and Others
Gauhati High Court · (1999) 1 GLT 222
Banking Regulation Act, 1949 — Section 45(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10(1), Order 6 Rule 17, 115, 151
High Courts10 Nov 1998Allowed
Swadash Ranjan Roy Vs State of Tripura and Others
Gauhati High Court · (1999) 2 GLR 419
Constitution of India, 1950 — Article 309
High Courts10 Nov 1998
Ashis Kumar Dewanjee and Another Vs Jagduar Tea and Trading Co. (P) Ltd.
Gauhati High Court · (1999) 2 GLT 23
Companies Act, 1956 — Section 433, 434, 439, 439(1)Partnership Act, 1932 — Section 69, 69(2)
High Courts10 Nov 1998
New India Assurance Co. Vs Jagiya Devi and Others
Gauhati High Court · (1999) 1 GLT 205
Bankruptcy Act, 1914 — Section 45Life Insurance Corporation Act, 1956 — Section 49
High Courts06 Nov 1998
Dipak Sharma Vs State of Assam
Gauhati High Court · (1999) 1 GLT 596
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 172, 313Evidence Act, 1872 — Section 8