COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 950 of 1,245

High Courts03 Feb 1999Dismissed

Md. Siraj Ahamed Vs The State Election Commission and Others

Gauhati High Court · AIR 2000 Guw 101 : (1999) 3 GLT 308

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Manipur Panchayati Raj (Election) Rules, 1995 — Rule 71(1)Manipur Panchayati Raj Act, 1994 — Section 103, 106

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High Courts03 Feb 1999Dismissed

Nongthombam Mangoljao Singh and Others Vs State of Manipur and Others

Gauhati High Court · (2000) 1 GLT 234 : (2000) 1 LLJ 1028

Industrial Disputes Act, 1947 — Section 2Manipur Service Laws (First Amendment) Rules, 1976 — Rule 3

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High Courts03 Feb 1999

Pradip Das Vs Jaba Rani Das

Gauhati High Court · (1999) 1 GLT 168

Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482

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High Courts02 Feb 1999Dismissed

Kuki Ginger Producers Association of Karbi Anglong District Vs State of Assam and Another

Gauhati High Court · (1999) 02 GAU CK 0028

Constitution of India, 1950 — Article 14

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High Courts02 Feb 1999

Haren Bora Vs State of Assam

Gauhati High Court · (1999) 1 GLT 169

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 448

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High Courts02 Feb 1999

Aswini Kr. Deka Vs G.M., A.S.T.C. and Another

Gauhati High Court · (1999) 1 GLT 244

Motor Vehicles Act, 1988 — Section 163A(1)

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High Courts02 Feb 1999Allowed

Aswini Kumar Deka Vs General Manager, Assam State Transport Corporation and Another

Gauhati High Court · (2001) ACJ 599

Motor Vehicles Act, 1988 — Section 163A

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High Courts01 Feb 1999Dismissed

Subal Ch. Madak Vs Sudipa Madak (Smti.)

Gauhati High Court · (2000) 1 GLT 258

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts01 Feb 1999

Oriental Insurance Co. Ltd. Vs Dhan Bahadur Gurung

Gauhati High Court · (1999) 1 GLT 112

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High Courts29 Jan 1999

Runa Das Vs State of Assam

Gauhati High Court · (1999) 2 GLJ 270

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High Courts29 Jan 1999

Rajani Thabah Vs State of Meghalaya and Others

Gauhati High Court · (1999) 1 GLT 217

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High Courts29 Jan 1999

R. Lianchhawana Vs State of Mizoram and Others

Gauhati High Court · (1999) 1 GLT 589

Registration of Births and Deaths Act, 1969 — Section 17

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High Courts29 Jan 1999

Merinoply and Chemical Ltd.and Another Vs State of Assam and Another

Gauhati High Court · (1999) 1 GLJ 549

Assam Requisition and Control of Vehicles Act, 1968 — Section 3, 3

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High Courts29 Jan 1999

Niren Baruah and Others Vs State of Assam and Others

Gauhati High Court · (1999) 1 GLT 72

Assam Engineering (Public Works Department) Service Rules, 1978 — Rule 22, 22(3)

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High Courts29 Jan 1999Dismissed

Hemanta Kumar and Others Vs State of Assam and Others

Gauhati High Court · AIR 1999 Guw 87 : (1999) 1 GLT 209

Constitution of India, 1950 — Article 226

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High Courts28 Jan 1999

Naren Hazarika Vs State Bank of India and Others

Gauhati High Court · (1999) 2 LLJ 1178

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High Courts28 Jan 1999Dismissed

M. Haba Vs State of Manipur and Others

Gauhati High Court · (1999) 2 GLT 594

Constitution of India, 1950 — Article 226, 243Manipur (Village Authorities in Hill Areas) Act, 1956 — Section 3, 3(1), 3(2)

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High Courts28 Jan 1999

Sawtthanga and Others Vs Lianthangpuia and Others

Gauhati High Court · (1999) 1 GLT 229

Administration of Justice Rules, 1953 — Rule 46, 48

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High Courts27 Jan 1999

Mahabir Coke Industry and Another Vs Pollution Control Board and Others

Gauhati High Court · (1999) 2 GLT 102

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High Courts25 Jan 1999

Nityananda Phukan and Others Vs State of Assam and Others

Gauhati High Court · (1999) 1 GLT 433

Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979 — Rule 6Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 6, 7Constitution of India, 1950 — Article 226

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