High Courts24 Mar 1999Allowed
Work Charged Employees Asson. Vs State of Mizoram and Others
Gauhati High Court · (1999) 2 GLT 407
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 947 of 1,245
High Courts24 Mar 1999Dismissed
Sh. Chawngliana Vs State of Mizoram and Others
Gauhati High Court · (1999) 2 GLT 234
Constitution of India, 1950 — Article 226Lushai Hills District (Village Councils) Act, 1953 — Section 15, 3(3), 7, 7(1)
High Courts24 Mar 1999
Nityananda Bora Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 584
Constitution of India, 1950 — Article 14, 19, 226Land Acquisition Act, 1894 — Section 17, 17(4), 4, 4(1), 5ALand Acquisition Rules — Rule 21
High Courts24 Mar 1999
Abujam Amuba Singh Vs State of Manipur and Others
Gauhati High Court · (2000) 1 GLT 227
High Courts23 Mar 1999
Dr. A.K. Bhattacharjee, Adv. Vs Shyamal Nag alias Ranjan Nag and Others
Gauhati High Court · (1999) CriLJ 4763
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(1), 203
High Courts23 Mar 1999Dismissed
Divisional Engineer (Planning and Administration), Office of GM, Telecom Vs Parma Das
Gauhati High Court · (1999) 1 GLT 422 : (2000) 1 LLJ 197
Administrative Tribunals Act, 1985 — Section 14
High Courts23 Mar 1999
Intaz Ali Vs State of Assam and Others
Gauhati High Court · (2000) 1 GLT 573
Constitution of India, 1950 — Article 14, 226
High Courts23 Mar 1999
Prafulla Chandra Hazarika Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 578
Assam Services (Pension) Rules, 1969 — Rule 21, 22, 22(1)Constitution of India, 1950 — Article 226
High Courts22 Mar 1999
Bhan Hazarika Vs State of Assam and Ors.
Gauhati High Court · (1999) 1 GLJ 556 : (1999) 1 GLT 280
High Courts19 Mar 1999
North Eastern Fire and Security Services Vs O.N.G.C. Ltd. and Others
Gauhati High Court · (1999) 1 GLT 592
Constitution of India, 1950 — Article 14
High Courts19 Mar 1999
R.K. David and Another Vs State of Manipur and Others
Gauhati High Court · (1999) 3 GLT 620
High Courts18 Mar 1999
Union of India (UOI) and Another Vs Sandhu Sons
Gauhati High Court · (1999) 3 GLT 610
Limitation Act, 1963 — Section 5
High Courts16 Mar 1999
Kamakhya Das and Another Vs Upen Baruah and Others
Gauhati High Court · (1999) 1 GLT 440
Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts16 Mar 1999
Gayatri Trading Co. Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 419
Assam General Sales Tax Act, 1993 — Section 16(1), 23(1), 25Assam General Sales Tax Rules, 1993 — Rule 25(1), 25(2), 25(3)Constitution of India, 1950 — Article 226
High Courts16 Mar 1999
Guwahati Stock Exchange Employees'' Union and Others Vs Presiding Officer, Industrial Tribunal and Others
Gauhati High Court · (1999) 1 GLT 417
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2Specific Relief Act, 1963 — Section 34
High Courts12 Mar 1999
Director of State Lotteries Vs Assistant Commissioner of Income Tax and Others
Gauhati High Court · (1999) 156 CTR 464 : (1999) 2 GLT 307 : (1999) 238 ITR 1
Income Tax Act, 1961 — Section 194B, 2(24), 28
High Courts12 Mar 1999Dismissed
Sunset Trading Corporation and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2000) 1 GLT 577
High Courts11 Mar 1999
Nashiruddin Ahmed Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 202
Assam Panchayat Act, 1994 — Section 120, 122, 125(4), 132Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226
High Courts11 Mar 1999
State of Nagaland and Others Vs Confederation of All Nagaland State Service Employees Asson.
Gauhati High Court · (1999) 1 GLT 400
General Provident Fund (Central Services) Rules, 1960 — Rule 12, 15
High Courts11 Mar 1999Dismissed
Nashruddin Ahmed Vs State of Assam and Others
Gauhati High Court · (1999) 3 GLR 267
Assam Panchayat Act, 1994 — Section 120, 122, 125(4), 132Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226