High Courts11 May 1999Dismissed
Ananta Goswami Vs Green Valley Travels (Pvt.) Ltd.
Gauhati High Court · AIR 1999 Guw 158 : (2000) 3 GLT 576
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 944 of 1,245
High Courts11 May 1999Dismissed
Okang Ering Vs State of Arunachal Pradesh and Others
Gauhati High Court · (1999) 2 GLT 301
Constitution of India, 1950 — Article 14, 16
High Courts11 May 1999Allowed
Tania Dabu Vs State of Arunachal Pradesh and Another
Gauhati High Court · (1999) 2 GLT 75
Arms Act, 1959 — Section 27Assam Frontier (Administration of Justice) Regulations, 1945 — Section 26, 28, 50Constitution of India, 1950 — Article 21
High Courts10 May 1999
Sangkungi Vs Thantluanga Zadeng and Another
Gauhati High Court · (1999) 2 GLT 399
High Courts10 May 1999Allowed
Dilip Bharali Vs State of Assam
Gauhati High Court · (1999) 3 GLR 67
Penal Code, 1860 (IPC) — Section 302, 304
High Courts08 May 1999
United Bank of India Vs Manik Uz Zaman
Gauhati High Court · (1999) 2 GLJ 562
Consumer Protection Act, 1986 — Section 2(d)(ii), 2(d)(ii)
High Courts06 May 1999
Kamala Keot @ Deka Vs Liakat Ali and Another
Gauhati High Court · (1999) 2 GLT 546
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 215Contempt of Courts (Gauhati High Court) Rules, 1977 — Rule 20
High Courts05 May 1999
Lalchawimawia and Others Vs State of Mizoram and Others
Gauhati High Court · (1999) 2 GLT 410
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts04 May 1999Dismissed
Azad Ali (Seikh) Vs State of Assam and Others
Gauhati High Court · (1999) 2 GLT 480
Assam State Electricity Board Employees (General Services) Regulations, 1960 — Regulation 10Constitution of India, 1950 — Article 226
High Courts04 May 1999Dismissed
Dilip Kumar Saikia Vs State
Gauhati High Court · (1999) CriLJ 3543 : (1999) 2 GLT 57
Constitution of India, 1950 — Article 14, 192, 227Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 397(1), 401Penal Code, 1860 (IPC) — Section 120B, 21, 409, 420, 468
High Courts04 May 1999Allowed
Lalchhu Anawmi Vs State of Mizoram
Gauhati High Court · (1999) 2 GLT 409
Assam Drugs (Control) Act, 1950 — Section 13(1)
High Courts04 May 1999Dismissed
Seikh Azad Ali Vs State of Assam and Others
Gauhati High Court · (2000) 3 GLT 627
Assam State Electricity Board Employees (General Services) Regulations, 1960 — Regulation 10Constitution of India, 1950 — Article 226
High Courts03 May 1999Allowed
Biswajit Deba Sharma and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (1999) 2 GLT 72
Constitution of India, 1950 — Article 14
High Courts30 Apr 1999Allowed
Chandam Manihar Singh Vs State of Manipur and Others
Gauhati High Court · (2000) 1 GLT 388
Constitution of India, 1950 — Article 226, 252Manipur Water (Prevention and Control of Pollution) Rules, 1991 — Rule 12, 22, 22(3), 22(6), 23Water (Prevention and Control of Pollution) Act, 1974 — Section 5(3), 5(7), 6(2)
High Courts29 Apr 1999
Kamala Devi Vs Union of India (UOI) and Others
Gauhati High Court · (1999) 2 GLT 505
Constitution of India, 1950 — Article 14, 15, 16, 21Employment Exchanges (Compulsory Notification of Vacancies) Rules, 1960 — Rule 3
High Courts29 Apr 1999Dismissed
State Bank of India and Others Vs Ralkapzawna
Gauhati High Court · (2000) 1 LLJ 829
High Courts29 Apr 1999
Nikunja Ch. Deka Vs Assam Agricultural University and Others
Gauhati High Court · (1999) 2 GLT 555
High Courts29 Apr 1999
Ansal Properties and Industries Ltd. Vs State of Assam and Others
Gauhati High Court · (1999) 2 GLT 292
High Courts29 Apr 1999
Aswini Bala Das (Smti) and Others Vs New India Assurance Co. Ltd. and Others
Gauhati High Court · (1999) 2 GLT 231
High Courts29 Apr 1999Allowed
Akshay Kr. Sharma Vs State of Tripura and Others
Gauhati High Court · (1999) 2 GLT 378
Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 10, 14, 14(2), 14(3), 19Tripura Road Transport Corporation (Officers and Other Employees) Recruitment Regulation, 1986 — Regulation 1