COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 923 of 1,245

High Courts26 Apr 2000Dismissed

Prabir Kr. Dutta Gupta Vs State of Tripura and Others

Gauhati High Court · (2000) 2 GLT 444

Constitution of India, 1950 — Article 14, 21, 300A, 31CPenal Code, 1860 (IPC) — Section 409, 465, 468, 474Tripura Civil Services (Conduct) Rules, 1988 — Rule 15

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High Courts26 Apr 2000Dismissed

Kirloskar Brothers Ltd. Vs State of Tripura and Others

Gauhati High Court · AIR 2000 Guw 143 : (2000) 2 GLT 476

Constitution of India, 1950 — Article 299

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High Courts26 Apr 2000Dismissed

Shri Khageswar Bhuyan Vs Shri Monindra Nath Khaklari

Gauhati High Court · AIR 2000 Guw 186 : (2000) 2 GLT 406

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Limitation Act, 1963 — Article 64, 65

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High Courts25 Apr 2000Dismissed

Farida Begum (Dr.) Vs State of Assam and Others

Gauhati High Court · (2000) 2 GLT 378

Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3, 4Constitution of India, 1950 — Article 226

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High Courts25 Apr 2000

Sailendra Nath Goswami Vs Mukul Chandra Das and Others

Gauhati High Court · (2000) 2 GLT 384

Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 4Constitution of India, 1950 — Article 14, 16

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High Courts25 Apr 2000Dismissed

Union of India and (UOI) Ors. Vs Ratneswar Karmakar

Gauhati High Court · (2000) 2 GLT 610

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 23Central Civil Services (Conduct) Rules, 1964 — Rule 11, 15Constitution of India, 1950 — Article 14, 226, 227

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High Courts18 Apr 2000Allowed

State of Tripura Vs Smt. Anita Barman and Others

Gauhati High Court · AIR 2001 Guw 34 : (2000) 2 GLT 723

Arbitration and Conciliation Act, 1996 — Section 31

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High Courts17 Apr 2000Allowed

Mukut Guha Roy Vs Nilakanta Hazarika and Another

Gauhati High Court · (2000) 2 GLT 312

Assam Land and Revenue Regulation, 1886 — Regulation 18(1), 18(2)Constitution of India, 1950 — Article 226

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High Courts12 Apr 2000Allowed

Krishna Kanta Mill Vs State of Assam and Others

Gauhati High Court · (2000) 2 GLT 355

Assam Excise Act, 1910 — Section 9Assam Excise Rules, 1945 — Rule 208, 208(4), 223(2)

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High Courts12 Apr 2000Allowed

Woodcrafts Products Ltd. Vs Union of India and Others

Gauhati High Court · (2000) 2 GLT 261

Central Excise Rules, 1944 — Rule 10, 173B, 173C, 173C(2), 173GCentral Excises and Salt Act, 1944 — Section 11A, 11D, 12, 14, 4Constitution of India, 1950 — Article 226

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High Courts12 Apr 2000Dismissed

Dandi Bora @ Ashim Bora Vs State of Assam and Others

Gauhati High Court · (2001) 1 GLT 607

Arms Act, 1959 — Section 25(1)(A), 25(1)(B), 27Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 22(5)

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High Courts11 Apr 2000Dismissed