High Courts07 Aug 2000
Nepal Chandra Paul Vs The State of Tripura and Others
Gauhati High Court · AIR 2000 Guw 167 : (2000) 3 GLT 113
Electricity Act, 1910 — Section 12(2), 19, 3, 4
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 917 of 1,245
High Courts07 Aug 2000
State of Assam and Others Vs N.V. International and Another
Gauhati High Court · (2000) 3 GLT 261
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts04 Aug 2000Allowed
Lakhan Konwar and Another Vs State of Assam
Gauhati High Court · (2000) 2 GLT 652
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Aug 2000Dismissed
Mira Roy and Another Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 322
Constitution of India, 1950 — Article 14, 16, 320, 41
High Courts03 Aug 2000Dismissed
Union of India and Others Vs Naresh Chandra Nath
Gauhati High Court · (2000) 2 GLT 705
Army Act, 1950 — Section 123(1), 164(1), 52Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2000Allowed
State of Assam and Others Vs Dhaneswar Haloi and Others
Gauhati High Court · (2000) 2 GLT 636
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3)Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 325
High Courts02 Aug 2000Allowed
S. Liansonthang Guite and Others Vs The Secretary (Technical) Works, Govt. of Manipur, Secretariat Works Department and Others
Gauhati High Court · (2003) 3 GLR 535
Constitution of India, 1950 — Article 162, 300A
High Courts02 Aug 2000Dismissed
Dilip Kumar Jha and Others Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2000) 3 GLT 268
High Courts31 Jul 2000Dismissed
Hill Development Co. Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 121
Tripura Sales Tax Act, 1976 — Section 13, 20, 35, 35(3), 8
High Courts28 Jul 2000Dismissed
R.L. Roy and Company and Another Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 52
Constitution of India, 1950 — Article 20(1), 20(2), 304, 366Tripura Sales Tax Act, 1976 — Section 1(3), 3, 4
High Courts28 Jul 2000Dismissed
C.C. Chhundenga Vs State of Mizoram and Others
Gauhati High Court · (2000) 3 GLT 131
High Courts28 Jul 2000Allowed
M. Thangi Vs Union of India and Others
Gauhati High Court · (2000) 3 GLT 138
Constitution of India, 1950 — Article 226Pawi (later renamed as Lai) Autonomous District Council (Land) Act, 1979 — Section 4
High Courts28 Jul 2000
Raimohan Sarkar Vs State of Tripura
Gauhati High Court · (2000) 3 GLT 148
Constitution of India, 1950 — Article 12, 14Establishment Rules, 1981 — Rule 16, 5, 5(1), 5(2)
High Courts27 Jul 2000Dismissed
Sri Mohibur Rahman Vs The State of Assam
Gauhati High Court · (2000) CriLJ 4725 : (2000) 2 GLT 626
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 11, 25, 26, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Jul 2000Dismissed
Lalzawliana Vs State of Mizoram and Others
Gauhati High Court · AIR 2001 Guw 23 : (2000) 3 GLT 102
Constitution of India, 1950 — Article 226
High Courts27 Jul 2000Dismissed
Crompton Greaves Ltd. Vs Commissioner of Taxes and Others
Gauhati High Court · (2000) 2 GLT 616 : (2001) 122 STC 450
Assam Finance (Sales Tax) Act, 1956 — Section 25, 27, 31, 31(1)Criminal Procedure Code, 1898 (CrPC) — Section 102, 103Criminal Procedure Code, 1973 (CrPC) — Section 27(2), 31(3), 4(2)
High Courts27 Jul 2000Allowed
Mizoram High School Teachers Asson. Vs State of Mizoram and Others
Gauhati High Court · (2000) 3 GLT 106
Central Civil Services (Conduct) Rules, 1964 — Rule 3Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 19(1), 309
High Courts27 Jul 2000Allowed
Airport Authority of India Vs Satyagopal Roy and Others
Gauhati High Court · AIR 2001 Guw 26 : (2000) 3 GLT 117
Aircraft Act, 1934 — Section 9(B), 9(c), 9B(1)(g)Arbitration Act, 1940 — Section 30
High Courts26 Jul 2000Dismissed
M/s. M.S.M. Textiles Private Ltd. and others Vs Assam Financial Corporation
Gauhati High Court · AIR 2001 Guw 77
State Financial Corporations Act, 1951 — Section 31, 32(9)
High Courts26 Jul 2000
Gegong Apang and Another Vs Sanjoy Tassar
Gauhati High Court · AIR 2001 Guw 1 : (2003) 1 GLR 309 : (2000) 3 GLT 33