High Courts07 Nov 2000
Trilok Singh Rawat Vs Union of India and Others
Gauhati High Court · (2000) 3 GLT 558
Central Civil Services (Conduct) Rules, 1964 — Rule 21
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 913 of 1,245
High Courts07 Nov 2000Dismissed
State of Assam and Others Vs Eastern Concrete Industry
Gauhati High Court · AIR 2001 Guw 75 : (2000) 3 GLT 593
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 7
High Courts02 Nov 2000Dismissed
Prem Chandra Lal (Dr.) Vs State of Assam and Others
Gauhati High Court · (2000) 3 GLT 624
High Courts01 Nov 2000Allowed
Arunangsho Roy Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 446
Central Civil Services (Leave) Rules, 1972 — Rule 32(2)
High Courts31 Oct 2000
Sipahi Prasad Gupta and Another Vs State of Assam and Another
Gauhati High Court · (2000) 10 GAU CK 0005
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7
High Courts31 Oct 2000
All Assam Muslim Marriage and Divorce Registrar and Kazi Association Vs State of Assam and Others
Gauhati High Court · (2000) 3 GLT 370
Assam Moslem Marriages and Divorces Registration Act, 1935 — Section 24Kazis Act, 1880 — Section 4
High Courts30 Oct 2000
All Assam Muslim Marriage and Divorce Registrar and Kazi Association Vs State of Assam and Others
Gauhati High Court · AIR 2001 Guw 126 : (2002) 1 DMC 11
Assam Moslem Marriages and Divorces Registration Act, 1935 — Section 24Kazis Act, 1880 — Section 4
High Courts20 Oct 2000
Raj Brothers Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2001 Guw 40
Arbitration Act, 1940 — Section 31
High Courts04 Oct 2000Allowed
The Holy Mother of Aurobindo Ashram of Pondicherry Vs State of Meghalaya and Others
Gauhati High Court · AIR 2001 Guw 65 : (2000) 3 GLT 599
Assam Land and Revenue Regulation, 1886 — Section 122, 28, 29, 43, 44Constitution of India, 1950 — Article 226
High Courts29 Sept 2000
Paramesh Sarmah and Others Vs Islam Ali and Others
Gauhati High Court · (2000) 3 GLT 453
Assam Land and Revenue Regulation, 1886 — Section 40, 53Evidence Act, 1872 — Section 90
High Courts27 Sept 2000
Sudhir Trivedi Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2000) 3 GLT 560
High Courts26 Sept 2000
Subodh Sarma and Another Vs State of Assam and Others
Gauhati High Court · (2000) 3 GLT 351
High Courts26 Sept 2000Allowed
S.K. Agarwala Vs Union of India and Others
Gauhati High Court · AIR 2001 Guw 43 : (2000) 3 GLT 506
Arbitration and Conciliation Act, 1996 — Section 11, 16
High Courts26 Sept 2000Allowed
Bhanu Choudhury Vs State of Mizoram and Others
Gauhati High Court · (2000) 3 GLT 301
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(4)Misoram (Selection of Candidates for Higher Technical Courses) Rules, 1993 — Rule 5Mizoram (Selection Candidates for Higher Technical Court) Rules, 1999 — Rule 5(3), 8
High Courts26 Sept 2000Allowed
Mahendra Kar Vs Babul Kumar Ghosh
Gauhati High Court · AIR 2001 Guw 29 : (2000) 3 GLT 449
Registration Act, 1908 — Section 47
High Courts26 Sept 2000Dismissed
Nani Gopal Bhattacharjee Vs S. Choudhury and Others
Gauhati High Court · (2000) 3 GLT 662
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts26 Sept 2000
Keshrichand Jaisukhlal Vs Commissioner of Income Tax
Gauhati High Court · (2000) 3 GLT 309 : (2001) 248 ITR 47
Income Tax Act, 1961 — Section 131, 145, 256
High Courts21 Sept 2000Dismissed
Jaya Rani Ghosh Vs State of Tripura and Others
Gauhati High Court · (2000) 3 GLT 413
High Courts21 Sept 2000Allowed
Lalmuankima Vs State of Mizoram
Gauhati High Court · (2000) 3 GLT 415
Constitution of India, 1950 — Article 226Police Act, 1861 — Section 7Police Rules — Rule 66
High Courts20 Sept 2000Allowed
R.K. Tombi alias Tombisana Singh Vs R.K. Maipaksana Singh and Others
Gauhati High Court · (2001) 2 GLT 186