High Courts26 Jun 2001Allowed
Miju Kena Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2001) 2 GLT 272
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 899 of 1,245
High Courts26 Jun 2001Dismissed
Sanjib Baruah and Others Vs State of Assam and Another
Gauhati High Court · (2005) 1 GLT 140
Assam (Food and Civil Supplies) Service Rules, 1970 — Rule 24Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Jun 2001
Chandan Kr. Ghosh and Others Vs State of Tripura and Others
Gauhati High Court · (2001) 3 GLT 440
Constitution of India, 1950 — Article 14, 16, 39
High Courts22 Jun 2001
State of Assam Vs Abdul Kuddus and Others
Gauhati High Court · (2001) 2 GLT 513
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 423(1), 428Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 34
High Courts22 Jun 2001Allowed
Indian Oil Corporation Ltd. Vs Presiding Officer, Central Govt. Industrial Tribunal and Others
Gauhati High Court · (2004) GLT 21 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts22 Jun 2001Dismissed
State of Tripura and Others Vs Manabendra Das Chowdhury
Gauhati High Court · AIR 2001 Guw 178 : (2001) 2 GLT 380
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 47 Rule 1, 79Constitution of India, 1950 — Article 300
High Courts22 Jun 2001
State of Assam Vs Ayub Hussain Mandal
Gauhati High Court · (2001) 2 GLT 439
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)
High Courts22 Jun 2001Dismissed
Dilip Kr. Hazarika and Another Vs Nalin Ch. Buragohain
Gauhati High Court · (2002) CriLJ 1608 : (2001) 3 GLT 75
Criminal Procedure Code, 1973 (CrPC) — Section 179
High Courts19 Jun 2001
Sideswar Baruah and Others Vs State of Assam and Others
Gauhati High Court · (2001) 2 GLT 404
High Courts19 Jun 2001Dismissed
A.K. Bhattacharjee Vs Union of India and Others
Gauhati High Court · (2001) 2 GLT 260
Constitution of India, 1950 — Article 21, 226
High Courts19 Jun 2001
Anna Mahanta (Smti.) Vs State of Assam and Others
Gauhati High Court · (2001) 2 GLT 320
Assam Aided College Management Rules, 1976 — Rule 18Assam Aided Colleges Employees Rules, 1960 — Rule 11, 12(2)Constitution of India, 1950 — Article 226
High Courts18 Jun 2001Dismissed
Tripura Agricultural Field Service Grade III Employees Asson. and Another Vs Sushil Kumar Karmakar
Gauhati High Court · (2001) 2 GLT 590
Constitution of India, 1950 — Article 215Contempt of Courts (Gauhati High Court) Rules, 1977 — Rule 3Contempt of Courts Act, 1971 — Section 12
High Courts18 Jun 2001
Jayanta Madhab Bora Vs Bhusan Thakuria
Gauhati High Court · (2001) 2 GLJ 431
Criminal Procedure Code, 1973 — Section 386Criminal Procedure Code, 1973 (CrPC) — Section 386
High Courts15 Jun 2001Allowed
Dhruba Jyoti Lahiri Vs Union of India (UOI) and Others
Gauhati High Court · (2001) 2 GLT 644
High Courts14 Jun 2001
Karna Kumar Barman Vs State of Assam and Ors.
Gauhati High Court · (2001) 2 GLJ 429
Constitution of India, 1950 — Article 226, 226
High Courts14 Jun 2001
Chingtham Binodini Devi Vs State of Manipur and Another
Gauhati High Court · (2005) 3 GLR 241
High Courts14 Jun 2001
Kapiliparia Matshyajibi Samabai Samity Ltd. Vs Assam Fisheries Development Corporation Ltd.
Gauhati High Court · (2001) 2 GLT 270
Assam Fisheries Rules, 1953 — Rule 12, 8
High Courts13 Jun 2001Allowed
Ramdhan Sinha Vs Notified Area Authority, Kailashahar
Gauhati High Court · AIR 2001 Guw 149 : (2001) 2 GLT 316
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 2, Order 26 Rule 3, Order 36 Rule 1, Order 36 Rule 2, Order 36 Rule 3
High Courts13 Jun 2001
Commissioner of Income Tax, N.E.R. Vs George Williamson (Assam) Ltd.
Gauhati High Court · (2001) 2 GLT 237
Income Tax Act, 1961 — Section 143, 143(1), 263Income Tax Act, 1991 — Section 263
High Courts13 Jun 2001
Binita Senapati Vs State of Assam and Others
Gauhati High Court · (2001) 3 GLT 195
Assam and Regional Dental College (Regulation of Admission of Under Graduate Student) Rules, 1996 — Rule 6, 6(1)Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(1), 33, 39