High Courts03 Jun 2002Dismissed
Nripen Konwar Vs State of Assam
Gauhati High Court · (2003) 1 GLR 18 : (2002) 2 GLT 123
Penal Code, 1860 (IPC) — Section 302, 376
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 875 of 1,245
High Courts31 May 2002Dismissed
Dwrick Kamduk and Others Vs State of Arunachal Pradesh
Gauhati High Court · (2002) 3 GLR 609
Constitution of India, 1950 — Article 226
High Courts31 May 2002Dismissed
129 Haria Dublong Meen Samabay Samiti Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 113
Assam Fisheries Rules, 1953 — Rule 12, 8, 8C
High Courts31 May 2002Dismissed
Jibontara Ghatowar Vs Sarba Nanda Sonowal and Others
Gauhati High Court · AIR 2002 Guw 130 : (2002) 3 GLT 704
Conduct of Elections Rules, 1961 — Rule 56, 56(2)
High Courts30 May 2002Allowed
State of Mizoram Vs Zoliana
Gauhati High Court · (2002) CriLJ 3420 : (2003) 1 GLR 202 : (2002) 3 GLT 64
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts30 May 2002Dismissed
Rama Kanta Das Vs State of Assam and Others
Gauhati High Court · (2003) 96 FLR 88 : (2002) 2 GLT 148
High Courts29 May 2002Dismissed
Pinku Trading Corpn. Ltd. Vs Bank of Baroda and Others
Gauhati High Court · AIR 2002 Guw 129 : (2002) 2 GLT 611
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 44 Rule 1
High Courts29 May 2002Allowed
Lal Muan Thnga Vs State of Mizoram and Others
Gauhati High Court · (2003) 96 FLR 82 : (2002) 2 GLT 383
Police Act, 1861 — Section 7Police Rules — Rule 66
High Courts28 May 2002Dismissed
C. Lianthanga Vs State of Mizoram and Others
Gauhati High Court · (2002) 05 GAU CK 0031
Constitution of India, 1950 — Article 226
High Courts28 May 2002Dismissed
Union of India (UOI) Vs Sh. H. Thauamvela and Another
Gauhati High Court · (2003) 2 GLT 210
Limitation Act, 1963 — Section 5
High Courts24 May 2002Allowed
Manowar Islam Vs Masud Ahmed and Others
Gauhati High Court · (2002) 3 GLT 623
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 47
High Courts24 May 2002Dismissed
K. Kula Singh and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2004) GLT 93 Supp
Army Act, 1950 — Section 106Central Civil Services (Pension) Rules, 1972 — Rule 5(1)Constitution of India, 1950 — Article 226
High Courts24 May 2002Dismissed
Aryendra Nath Gupta Vs State of Meghalaya and Others
Gauhati High Court · (2003) CriLJ 1058 : (2002) 2 GLT 232
Constitution of India, 1950 — Article 226
High Courts24 May 2002Dismissed
Kamala Kanta Oza and Others Vs State of Assam and Others
Gauhati High Court · (2002) 3 GLR 591 : (2002) 2 GLT 21
Constitution of India, 1950 — Article 226
High Courts24 May 2002Dismissed
Joseph Syiemlieh Vs State of Meghalaya and Others
Gauhati High Court · (2002) 2 GLT 435
High Courts24 May 2002Allowed
MWC Market Services Pvt. Ltd. and Another Vs State of Manipur and Others
Gauhati High Court · AIR 2003 Guw 25 : (2003) 1 ARBLR 454 : (2003) 2 GLT 308
Arbitration and Conciliation Act, 1996 — Section 11, 13, 16
High Courts24 May 2002Allowed
Mukut Mohammad Vs State of Assam
Gauhati High Court · (2002) 2 GLT 659
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(1), 313, 342Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts24 May 2002Dismissed
Amalendu Sen Vs Suchitra Roy
Gauhati High Court · (2002) 2 GLT 473
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts23 May 2002Allowed
Bongaigaon Refinery and Petro-Chemicals Ltd. Vs Commissioner of Income Tax and Others
Gauhati High Court · (2003) 1 GLR 483
Income Tax Act, 1961 — Section 254
High Courts23 May 2002Dismissed
Simanchal Digal Vs Gunin Hazarika and Others
Gauhati High Court · (2002) 3 GLT 715