High Courts14 Feb 2003Allowed
Shree Automobiles Private Limited Vs Commissioner of Taxes and Others
Gauhati High Court · (2003) 3 GLT 40 : (2003) 132 STC 125
Assam General Sales Tax Act, 1993 — Section 18, 36
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 856 of 1,245
High Courts14 Feb 2003Dismissed
Dulumoni Kalita Vs Vice-Chancellor, Assam University and Others
Gauhati High Court · (2003) 2 GLT 97
Assam University Act, 1989 — Section 28(1)
High Courts14 Feb 2003
Bongaigaon Stores and Another Vs Moolchand Kucheria and Others
Gauhati High Court · (2003) 2 GLR 267 : (2003) 2 GLT 425
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts13 Feb 2003Allowed
Assam State Co-operative Marketing and Consumers'' Federation Ltd. Vs Union of India (UOI)
Gauhati High Court · AIR 2004 Guw 69 : (2003) 3 GLR 9
Railway Claims Tribunal Act, 1987 — Section 23
High Courts13 Feb 2003
Narendra Chandra Kalita and Another Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 473
Constitution of India, 1950 — Article 226
High Courts13 Feb 2003Allowed
Jibeswar Thakuria Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 146 : (2004) 1 GLT 347
High Courts11 Feb 2003Allowed
Md. Motiur Rahman Vs Mustt. Achia Khatoon and Others
Gauhati High Court · AIR 2003 Guw 103 : (2003) 1 GLT 454
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts11 Feb 2003
Prasanta Kr. Modi and Others Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 434
Assam Public Service (Preferential Appointment) Rules, 1999 — Rule 2A
High Courts10 Feb 2003Allowed
Bendangwatila Vs State of Nagaland and Another
Gauhati High Court · (2003) 1 GLT 526
Constitution of India, 1950 — Article 226
High Courts10 Feb 2003
Williamson Financial Services Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2003) 262 ITR 595
Income Tax Act, 1961 — Section 254
High Courts10 Feb 2003Dismissed
Anil Chandra Deka Vs State of Assam
Gauhati High Court · (2003) CriLJ 2458
Penal Code, 1860 (IPC) — Section 300
High Courts10 Feb 2003Dismissed
Saidur Rahman Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 546
High Courts10 Feb 2003
Bhowal Traders and Another Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 114
Assam General Sales Tax Act, 1993 — Section 44(3), 45
High Courts10 Feb 2003
Moti Kumari and Others Vs Md. Habibur Rahman
Gauhati High Court · (2003) 2 GLR 66
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts10 Feb 2003
Ran Jan Gogoi Vs State of Nagaland and Anr.
Gauhati High Court · (2003) 1 GLT 526
High Courts07 Feb 2003Dismissed
State of Maharashtra and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 2 GLR 195 : (2003) 2 GLT 139
Constitution of India, 1950 — Article 226
High Courts07 Feb 2003
State of Assam and Others Vs Dilip Kumar Das and Another
Gauhati High Court · (2003) 2 GLR 151 : (2003) 1 GLT 530
High Courts07 Feb 2003
Brihattar Dispur Mati Truck Malik Santha Vs State of Meghalaya and Others
Gauhati High Court · (2003) 2 GLT 446
Assam Forest Regulations, 1891 — Regulation 3(4), 40, 40(1)Constitution of India, 1950 — Article 19, 21Mines Act, 1952 — Section 2(1)
High Courts05 Feb 2003Dismissed
Abdul Matlib His Legal Heirs Rupjan Bibi and Others Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 70
Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 17, 6
High Courts05 Feb 2003Allowed
Assam Roller Flour Mills Association Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 223 : (2003) 2 GLT 278
Constitution of India, 1950 — Article 226