High Courts07 Jan 2004Dismissed
Hifjur Rahman @ Siju and Others Vs State of Assam
Gauhati High Court · (2004) GLT 686 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 34, 376, 376(2), 395
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 826 of 1,245
High Courts07 Jan 2004Dismissed
State of Meghalaya and Others Vs Rajesh Kalia and Others
Gauhati High Court · (2004) 2 GLR 44
High Courts07 Jan 2004Dismissed
Assam Industrial Development Corporation Ltd. and Others Vs Rabindra Kumar Sarma
Gauhati High Court · (2004) 2 GLR 117 : (2004) 1 GLT 248
High Courts07 Jan 2004
Hafizuddin Ahmed and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 45
Constitution of India, 1950 — Article 21
High Courts07 Jan 2004Dismissed
Ajoy Kumar Barua Vs Assam State Electricity Board and Another
Gauhati High Court · (2004) 2 GLR 51
Industrial Disputes Act, 1947 — Section 32(2)
High Courts06 Jan 2004
Dibru Lohar Vs State of Assam
Gauhati High Court · (2004) 1 GLT 436
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304, 325, 376
High Courts06 Jan 2004
Mahipal Nath Vs The State of Assam
Gauhati High Court · (2004) CriLJ 765 : (2005) 1 GLR 160 : (2004) 1 GLT 327
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Jan 2004Dismissed
Suresh Kumar Saikia Vs State of Assam
Gauhati High Court · (2005) GLT 509 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164, 197Penal Code, 1860 (IPC) — Section 218, 409
High Courts05 Jan 2004Dismissed
Nirmal Nath Vs Maneka Das
Gauhati High Court · (2004) GLT 184 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482
High Courts01 Jan 2004
Dad, Thang Vs State of Mizoram
Gauhati High Court · (2004) 2 GLT 135
Companies Act, 1956 — Article 226, 226Customs Act, 1962 — Section 110, 110, 124, 124
High Courts23 Dec 2003Allowed
Sameer Rai (Major) Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLT 198
Constitution of India, 1950 — Article 16
High Courts23 Dec 2003Dismissed
Bakul Chandra Chakraborty Vs Giri Bala Debi (Chakraborty)
Gauhati High Court · (2004) 2 GLR 714 : (2004) 1 GLT 292
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Dec 2003Dismissed
Upendra Kumar Majumder Vs Tapan Majumder and Others
Gauhati High Court · (2004) 3 GLR 116 : (2004) 1 GLT 298
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92
High Courts23 Dec 2003Dismissed
Narayan Chandra Deb Vs United Commercial (UCO) Bank and Another
Gauhati High Court · AIR 2004 Guw 104 : (2005) 1 GLR 332 : (2004) 2 GLT 1327
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 47
High Courts23 Dec 2003Allowed
Amrit Dewan Vs Assam State Co-operative Marketing and Consumer Federation Limited and Others
Gauhati High Court · (2004) 3 GLR 11 : (2004) 1 GLT 69
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9
High Courts23 Dec 2003Allowed
Management, Food Corporation of India Vs Presiding Officer, Central Govt. Industrial Tribunal and Others
Gauhati High Court · (2003) 3 GLT 670
Industrial Disputes Act, 1947 — Section 10(2A), 25B
High Courts22 Dec 2003
Naveen Hardware and Electrical Stores Vs Commissioner of Income Tax
Gauhati High Court · (2004) 140 TAXMAN 325
Income Tax Act, 1961 — Section 143(3), 260A, 263
High Courts22 Dec 2003Allowed
Mahipal Singh and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLT 165
Border Security Force Act, 1968 — Section 46, 47, 80, 80(2)Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 379
High Courts22 Dec 2003Dismissed
Sampa Paul and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLT 160
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3Constitution of India, 1950 — Article 14, 16, 309
High Courts22 Dec 2003Allowed
Atul Ch. Sarma Vs President, District Consumer Disputes Redressal Forum and Others
Gauhati High Court · (2004) 2 GLR 230
Consumer Protection Act, 1986 — Section 2(1)