High Courts06 Feb 2004
Gitesh Ranjan Deb Vs State of Assam
Gauhati High Court · (2004) CriLJ 2306 : (2004) 2 GLR 350
Essential Commodities Act, 1955 — Section 7(9)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 823 of 1,245
High Courts06 Feb 2004
Jai Kamal Sahu Vs State of Assam
Gauhati High Court · (2004) 2 GLR 517 : (2004) 2 GLT 163
Penal Code, 1860 (IPC) — Section 302, 447, 448
High Courts06 Feb 2004Dismissed
S. Nalaya Vs State of Assam
Gauhati High Court · (2004) 2 GLR 500 : (2004) 1 GLT 615
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Feb 2004Dismissed
Prakash Rajgarh alias Kochu Vs State of Assam
Gauhati High Court · (2004) CriLJ 1620
Penal Code, 1860 (IPC) — Section 302
High Courts04 Feb 2004
Pawan Mudoi Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLT 313
Constitution of India, 1950 — Article 14, 15, 16
High Courts04 Feb 2004Allowed
Nandeswar Das Vs State of Assam
Gauhati High Court · (2004) CriLJ 4723 : (2004) 3 GLR 482 : (2004) 3 GLT 117
Criminal Procedure Code, 1973 (CrPC) — Section 329Penal Code, 1860 (IPC) — Section 304
High Courts04 Feb 2004Allowed
Ayatun Nessa Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 607 : (2005) GLT 366 Supp
High Courts04 Feb 2004Dismissed
Suresh Kr. Dhanuka Vs Kedar Nath Dhanuka and Others
Gauhati High Court · (2004) 1 GLT 210
Civil Procedure Code Amendment Act, 1999 — Section 115, 32(2), 97(3)Civil Procedure Code Amendment Act, 2002 — Section 115(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104, 115
High Courts04 Feb 2004Dismissed
Dilip Das Vs State of Assam
Gauhati High Court · (2004) 1 GLT 289
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16(1), 2, 20
High Courts03 Feb 2004Allowed
Puspendra Das and Others Vs Binu Das and Others
Gauhati High Court · (2004) 1 GLT 269
Assam Land and Revenue Regulation, 1886 — Section 40, 41Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 113
High Courts03 Feb 2004
Assam chemical and pharmaceutical Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLT 482
High Courts03 Feb 2004Dismissed
Dambudhar Nath and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 363
High Courts03 Feb 2004Allowed
Durga Pandit Vs Pradip Kr. Pandit
Gauhati High Court · (2004) 1 GLT 440
Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 294, 323, 498A
High Courts03 Feb 2004Dismissed
Umesh Chandra Baishya Vs United India Insurance Co. Ltd. and Others
Gauhati High Court · (2004) 2 GLR 388
Constitution of India, 1950 — Article 14
High Courts03 Feb 2004Dismissed
Dr. L.B. Sailo Vs State of Mizoram and Others
Gauhati High Court · (2005) 1 GLR 557
High Courts02 Feb 2004Dismissed
Sriniwas Singh Vs Director, North Eastern Regional Institute of Science and Technology and Others
Gauhati High Court · (2005) 3 GLR 282
Constitution of India, 1950 — Article 226
High Courts31 Jan 2004Dismissed
Quadir Ahmed Vs Saheeda Khanam and Another
Gauhati High Court · (2004) 1 GLT 277
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 182, 34, 415, 417
High Courts31 Jan 2004
Nikhil Ch. Nath Vs State of Assam
Gauhati High Court · (2004) 2 GLR 39 : (2004) 2 GLT 114
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 2004
Lilawati Gupta and Others Vs Union of India (UOI) and Another
Gauhati High Court · (2004) 2 ARBLR 649 : (2004) 2 GLT 177
Arbitration Act, 1940 — Section 6Civil Procedure Code, 1908 (CPC) — Section 141Limitation Act, 1963 — Article 120, 137
High Courts31 Jan 2004Allowed
Pannalal Choudhury Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 342 : (2005) GLT 369 Supp