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Gauhati High Court judgments

24,891 judgments · page 799 of 1,245

High Courts24 Nov 2004Dismissed

Siba Kanta Dutta Vs State of Assam and Others

Gauhati High Court · (2005) 3 GLR 343 : (2005) 1 GLT 493

Assam Education Department Selection Rules, 1981 — Rule 7Assam Non-Government College Management Rules, 2001 — Rule 18Forest (Conservation) Act, 1980 — Section 2
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High Courts23 Nov 2004Dismissed

Dhanai Bhagwat Vs Shakil Akhtar

Gauhati High Court · (2005) 3 GLR 398 : (2005) 1 GLT 394

Assam Urban Areas Rent Control Act, 1972 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts19 Nov 2004

Bibekananda Das Vs State of Assam and Others

Gauhati High Court · (2005) 2 GLR 689 : (2004) 3 GLT 517

Assam Administrative Tribunal Act, 1977 — Section 4, 4(1), 4(2), 5, 5(1)Assam Executive Business Rules, 1968 — Rule 10(1), 10(2), 17Assam Police Service (Recruitment) Rules — Rule 5(1)
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High Courts18 Nov 2004

Kalyani Deb Vs Usha Rani Saha and Others

Gauhati High Court · (2004) 3 GLT 415

Assam Urban Areas Rent Control Act, 1972 — Section 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28Specific Relief Act, 1963 — Section 26
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