High Courts21 Dec 2004Dismissed
Bakul Rani Das and Others Vs Paresh Ch. Sarkar and Others
Gauhati High Court · (2004) 12 GAU CK 0025
Constitution of India, 1950 — Article 226Tripura Agricultural Indebtedness Relief Act, 1979 — Section 2, 5(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 796 of 1,245
High Courts20 Dec 2004Allowed
Bidyut Kanti Choudhury Vs State of Tripura and Others
Gauhati High Court · (2005) 1 GLT 347
Constitution of India, 1950 — Article 12, 14, 16, 309
High Courts20 Dec 2004Dismissed
Era Kacharipara Gaon Min Samabai Samittee Ltd. Vs Singara Beel Min Samabai Samittee Ltd. and Another
Gauhati High Court · (2005) GLT 679 Supp
Assam Fisheries Rules, 1953 — Rule 12Transfer of Property Act, 1882 — Section 105
High Courts20 Dec 2004Allowed
Th. Ibochou Singh Vs State of Manipur and Another
Gauhati High Court · (2005) CriLJ 1662 : (2006) 1 GLR 798
National Security Act, 1980 — Section 10, 13, 14, 2, 3(1)
High Courts17 Dec 2004Dismissed
Abdul Latif Barbhiya and Another Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 638 : (2005) 2 GLT 178
Assam Moslem Marriages and Divorces Registration Act, 1935 — Section 17, 3Assam Moslem Marriages and Divorces Registration Rules, 1935 — Rule 2, 3, 4, 5, 6Constitution of India, 1950 — Article 226
High Courts17 Dec 2004
Kamal Kumar Dutta Vs State of Assam and Others
Gauhati High Court · (2005) 106 FLR 134 : (2006) 2 GLR 204 : (2005) 1 GLT 167
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6, 6(5)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Constitution of India, 1950 — Article 226
High Courts17 Dec 2004Allowed
Helen Deb Vs Dilip Dey and Another
Gauhati High Court · (2004) 12 GAU CK 0026
High Courts17 Dec 2004Allowed
All Manipur Petroleum Products Transporters Association and Others Vs State of Manipur and Others
Gauhati High Court · (2004) 3 GLT 726
Constitution of India, 1950 — Article 163, 166, 166(3), 299, 311
High Courts17 Dec 2004Dismissed
Dr. Shaheen Rahman Vs State of Assam and Others
Gauhati High Court · (2005) 4 GLT 593
High Courts16 Dec 2004Allowed
Prasanna Kumar Nath Vs State of Assam and Others
Gauhati High Court · (2005) 3 GLR 269 : (2005) 4 GLT 348 : (2004) 4 GLT 424
High Courts16 Dec 2004
Naba Deuri and Others Vs State of Assam
Gauhati High Court · (2007) 2 GLR 570
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 141, 148, 149, 304, 34
High Courts16 Dec 2004Dismissed
Shahjada Saleem Vs Assam State Electricity Board and Others
Gauhati High Court · (2005) 3 GLR 109 : (2005) 1 GLT 472
High Courts14 Dec 2004
Abu Bahar Siddik alias Abu Mia and Another Vs State of Tripura
Gauhati High Court · (2005) CriLJ 1332 : (2005) 3 GLR 114 : (2005) 1 GLT 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 326, 34
High Courts14 Dec 2004Dismissed
Anukul Nagar Unnayan Samiti Vs State of Assam and Others
Gauhati High Court · (2005) 2 GLR 609
Constitution of India, 1950 — Article 226
High Courts14 Dec 2004
Sadou Asom Madhyamic Snatak Bhasha Shikhak Santha and Others Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLT 627
Assam Secondary (Provincialisation) (Service and Conduct) Rules, 1979 — Rule 2Assam Secondary Education (Middle English Schools and High Schools) (Provincialisation) Rules, 1979 — Rule 3Assam Secondary Education (Provincialisation) Act, 1977 — Section 2, 3, 7
High Courts14 Dec 2004Allowed
Rabindra Kumar Paul Vs Board of Secondary Education Assam and Others
Gauhati High Court · (2005) GLT 42 Supp
High Courts13 Dec 2004Allowed
Sridam Chandra Debnath and Another Vs State of Tripura and Others
Gauhati High Court · (2004) 12 GAU CK 0059
Tripura Land Revenue and Land Reforms Act, 1960 — Section 187, 187(1), 187(2), 187(3)
High Courts13 Dec 2004Dismissed
Surendra Pd. Sarma Vs Union of India (UOI) and Others
Gauhati High Court · (2005) 2 GLR 584
Border Security Force Act, 1966 — Section 117, 117(2), 64, 84Border Security Force Rules, 1969 — Rule 143(2), 157, 161, 48, 48(3)
High Courts13 Dec 2004Dismissed
Prabhabati Bhattacharjee and Others Vs Union of India (UOI) and Another
Gauhati High Court · (2005) GLT 672 Supp
High Courts13 Dec 2004Allowed
Shanti Ranjan Bhattacharjee Vs Union of India (UOI) and Another
Gauhati High Court · (2004) 12 GAU CK 0004