COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 785 of 1,245

High Courts22 Mar 2005

M.S. Associates, Ajoy Kumar Subba, Smt. Jyoti Limbu and Sanjay Raj Subba and Another Vs Union of India (UOI) and Others Director of Income Tax (Investigation) Vs Sanjay Raj Subba and Another

Gauhati High Court · (2005) 196 CTR 318 : (2005) 3 GLT 188 : (2005) 275 ITR 502

Civil Procedure Code, 1908 (CPC) — Section 2(17)Constitution (Forty-Fourth Amendment) Act, 1978 — Section 26Constitution of India, 1950 — Article 105, 14, 148, 149, 150

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High Courts21 Mar 2005Dismissed

Piklu Das Vs Union of India (UOI) and Others

Gauhati High Court · (2005) 2 GLR 641

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High Courts21 Mar 2005Dismissed

Bata India Ltd. and Others Vs United Publishers and Another

Gauhati High Court · (2005) 3 GLR 317 : (2005) 1 GLT 437

Assam Urban Areas Rent Control Act, 1972 — Section 2, 5, 5(1), 5(4), 5(A)Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 4, 115, 115, 144Constitution of India, 1950 — Article 227

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High Courts21 Mar 2005

Board of Trustees for The Port of Kolkata, ICICI Bank Limited and Scrapt Traders Vs Official Liquidator, Gauhati High Court and Others

Gauhati High Court · (2006) 130 CompCas 595 : (2006) 5 CompLJ 130 : (2006) 2 GLR 644

Companies Act, 1956 — Section 446, 456, 476, 520, 529(2)Major Port Trusts Act, 1963 — Section 52

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High Courts18 Mar 2005

National Insurance Co. Ltd. Vs Biswajit Bank and Others

Gauhati High Court · (2007) 1 ACC 296

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149, 166, 173

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High Courts18 Mar 2005

Renu Bala Devi and Others Vs Lohit Ch. Nath and Others

Gauhati High Court · (2006) 1 GLR 485 : (2005) GLT 804 Supp

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts18 Mar 2005Dismissed

Birkhang Boro Vs State of Assam and Others

Gauhati High Court · (2005) 2 GLR 638

Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 17, 4

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High Courts18 Mar 2005

Oriental Insurance Co. Ltd. Vs Arsad Ali and Others

Gauhati High Court · (2007) 1 ACC 687

Constitution of India, 1950 — Article 226, 227

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High Courts18 Mar 2005Dismissed

Swapan Kr. Paul Vs Abala Rani Nath and Others

Gauhati High Court · (2006) 1 GLR 758

Civil Procedure Code Amendment Act, 2002 — Section 115Motor Vehicles Act, 1988 — Section 140, 140(5), 163A, 166

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High Courts18 Mar 2005Dismissed

National Insurance Co. Ltd. Vs Abdul Kuddus and Others

Gauhati High Court · (2005) 2 GLR 477

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 163(A), 166

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High Courts18 Mar 2005

National Insurance Co. Ltd. Vs Biswajit Banik and Others

Gauhati High Court · (2006) 1 GLR 434 : (2005) 4 GLT 420 : (2004) 4 GLT 420

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149(2), 166, 173

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High Courts18 Mar 2005

National Insurance Co. Ltd. and Others Vs Gauri Roy (Deb.) and Others

Gauhati High Court · (2005) 1 GLT 569

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 102, 103(1), 105(2), 122, 124(4)Motor Vehicles Act, 1988 — Section 149(2), 173

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High Courts18 Mar 2005