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Gauhati High Court judgments

24,891 judgments · page 753 of 1,245

High Courts22 Feb 2006

Reboti Ray Vs Sashi Kanta Budhia @ Agarwal

Gauhati High Court · (2006) 3 GLR 42 : (2006) 2 GLT 311

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 1, Order 9 Rule 2Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
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High Courts22 Feb 2006Dismissed

Chandan Kumar Gope Vs Jaba Nandi

Gauhati High Court · (2006) 2 GLT 73

Civil Procedure Code Amendment Act, 1999 — Order 22 Rule 3, Order 7 Rule 6, 115(1)Civil Procedure Code, 1908 (CPC) — Section 115, 115, 151Limitation Act, 1963 — Article 123, 5
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High Courts14 Feb 2006

Sobha Biswas and Others Vs Ranjit Lodh

Gauhati High Court · (2006) 1 GLT 479

Assam Urban Areas Rent Control Act, 1972 — Section 2, 5, 5(4)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Transfer of Property Act, 1882 — Section 108
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