High Courts08 May 2006
Md.Rafi Khan Vs State of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0052
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 744 of 1,245
High Courts08 May 2006Dismissed
Ainul Hoque and Others Vs State of Assam
Gauhati High Court · (2006) 2 GLT 111
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 May 2006
Kutirghat Naba Milan Me Madrassa Vs Kutirghat Me Madrassa and Others
Gauhati High Court · (2006) 4 GLT 417
Assam Elementary Education (Provincialisation) Act, 1974 — Section 12Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 4, 4, 80, 80(2)Specific Relief Act, 1963 — Section 34
High Courts06 May 2006Allowed
Aparajita Nath Vs State of Assam
Gauhati High Court · (2007) 2 GLR 567 : (2006) 4 GLT 776
Penal Code, 1860 (IPC) — Section 315, 415, 416, 419, 420
High Courts06 May 2006Dismissed
Abdul Hai and Others Vs State of Assam
Gauhati High Court · (2007) 1 GLR 275 : (2006) 2 GLT 465
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 May 2006
State of Assam and Another Vs Kamen Sawra @ Mangra and Another
Gauhati High Court · (2006) 2 GLT 459
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Penal Code, 1860 (IPC) — Section 302, 376, 376(2)
High Courts05 May 2006Dismissed
Biodeal Laboratories (P.) Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 389 : (2007) 1 GLT 617
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 25Prevention of Food Adulteration Act, 1954 — Section 13
High Courts05 May 2006
Ranjit Kumar Bordoloi and Others Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 651
High Courts04 May 2006
Kangjam Hemchandra Singh Vs State of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0071
High Courts04 May 2006
Remlalthang Vs State of Manipur and Anr.
Gauhati High Court · (2006) 05 GAU CK 0061
High Courts04 May 2006
Victor Ramson and Anr. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 05 GAU CK 0050
High Courts03 May 2006
Manjula Das Vs Bibekananda Das
Gauhati High Court · (2006) 3 GLR 717
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 May 2006
Sitaram Kurmi and Others Vs State of Assam
Gauhati High Court · (2007) 2 GLR 346 : (2006) 4 GLT 822
Penal Code, 1860 (IPC) — Section 302, 304, 326, 34
High Courts28 Apr 2006Allowed
National Insurance Co. Ltd Vs Kanika Choudhury and Others
Gauhati High Court · (2006) 2 GLT 261
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 149(3), 149(4), 149(5)
High Courts28 Apr 2006Dismissed
K. Ningkhalam Shimray Vs State of Manipur
Gauhati High Court · (2006) 2 GLT 530
Criminal Procedure Code, 1973 (CrPC) — Section 197, 24, 301, 302, 397Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts28 Apr 2006
Priyabala Biswas and Another Vs State of Tripura and Others
Gauhati High Court · (2006) 2 GLT 723
High Courts28 Apr 2006Dismissed
Dilip Sinha Vs Tripura Apex Weaver''s Co-operative Society Ltd. and Others
Gauhati High Court · (2006) 4 GLT 274
High Courts28 Apr 2006Allowed
Akham Ibodi Singh and Another Vs Akham Biradhwaja Singh and Another
Gauhati High Court · (2006) CriLJ 3366 : (2006) 2 DMC 523 : (2007) 1 GLR 359 : (2006) 2 GLT 48
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(2)Criminal Procedure Code, 1973 (CrPC) — Section 125, 395, 396, 397, 398Family Courts Act, 1984 — Section 10, 10(3), 14, 15, 16
High Courts28 Apr 2006Allowed
State of Nagaland and Others Vs Sentimeren AO, Laboratory Assistant and Others
Gauhati High Court · (2007) 1 GLR 564 : (2006) GLT 601 Supp
Constitution of India, 1950 — Article 20
High Courts27 Apr 2006
H.Ranibala Devi Vs Union of India and Ors.
Gauhati High Court · (2006) 04 GAU CK 0060