High Courts19 Mar 2007
Subansiri Trade and Agencies and Anr. Vs Union of India and Ors.
Gauhati High Court · (2007) 3 GLT 584
Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 705 of 1,245
High Courts19 Mar 2007Allowed
Rajesh Paul Choudhury Vs State of Assam
Gauhati High Court · (2007) 2 DMC 735 : (2007) 2 GLT 543
Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 306, 497
High Courts19 Mar 2007
G.R. Engineering Works Ltd. Vs Oil India Ltd. and Others
Gauhati High Court · (2007) 3 GLR 899 : (2009) 2 GLT 968 : (2008) GLT 96 Supp
Constitution of India, 1950 — Article 226
High Courts19 Mar 2007Allowed
Indian Oil Corp. Ltd. and Another Vs Prasanna Welding Industries and Others
Gauhati High Court · (2009) 4 GLR 525 : (2007) 7 VST 101
Assam Value Added Tax Act, 2003 — Section 47(1)(b)(i)
High Courts19 Mar 2007
Nyajum Padu and Others Vs Commissioner and Secretary, PWD, Govt. of Arunachal Pradesh and Others
Gauhati High Court · (2007) 4 GLT 298
Constitution of India, 1950 — Article 14, 16
High Courts19 Mar 2007Allowed
Kusumbar Buragohain Vs State of Assam
Gauhati High Court · (2007) 3 GLT 157
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(II), 320
High Courts17 Mar 2007
Sonaullah Sk. (MD.) and Others Vs Musstt. Aysa Bewa @ Aysa Khatun and Others
Gauhati High Court · (2007) 2 GLT 888
High Courts17 Mar 2007Allowed
Kundanmal Sharma Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 310
High Courts16 Mar 2007Allowed
Manindra Ch. Paul Vs State of Tripura and Others
Gauhati High Court · AIR 2007 Guw 103 : (2007) 3 GLT 300
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts16 Mar 2007Allowed
Nandlall and Sons Tea Industries (P) Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 260
Constitution of India, 1950 — Article 14, 19, 21, 227, 300A
High Courts14 Mar 2007Dismissed
S. Supong and Others Vs Financial Commissioner and Others
Gauhati High Court · (2007) 3 GLR 861 : (2007) 2 GLT 911
Constitution of India, 1950 — Article 14, 226
High Courts14 Mar 2007
Jogendra Chandra Kar and Another Vs Haradhan Saha and Others
Gauhati High Court · (2009) 4 GLR 474
Motor Vehicles Act, 1988 — Section 165, 2(30)
High Courts14 Mar 2007Allowed
Rajendra Rai and Others Vs Central Bureau of Investigation (CBI) and Others
Gauhati High Court · (2007) 2 GLT 649 : (2007) 2 GLT 648
Penal Code, 1860 (IPC) — Section 120B, 420, 471Prevention of Corruption Act, 1988 — Section 13
High Courts14 Mar 2007Allowed
Pratima Kumari Devi Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 478
Penal Code, 1860 (IPC) — Section 120B, 34, 376, 500, 506
High Courts14 Mar 2007
State of Manipur Vs All Manipur Petroleum Products Transporters Asson. and Others
Gauhati High Court · (2007) 3 GLT 747
Constitution of India, 1950 — Article 166, 299, 77
High Courts14 Mar 2007Dismissed
Narendra Nama Das and Another Vs State of Tripura
Gauhati High Court · (2009) 1 GLR 856 : (2007) 3 GLT 682
Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 302
High Courts14 Mar 2007Allowed
Lanu Jamir and Another Vs Bendangtoshi (Ungma)
Gauhati High Court · (2007) 2 GLT 893
High Courts14 Mar 2007Dismissed
S. Supong and Others Vs State of Nagaland and Others
Gauhati High Court · (2007) 2 GLT 911
Constitution of India, 1950 — Article 14, 226
High Courts13 Mar 2007Dismissed
Lasonowal Vs State of Assam
Gauhati High Court · (2007) 2 GLT 880
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376
High Courts13 Mar 2007Dismissed
Assam State Electricity Board Vs New India Assurance Co. Ltd. and Another
Gauhati High Court · (2007) 2 GLT 996
Motor Vehicles Act, 1988 — Section 140, 166, 173