High Courts20 Apr 2007Allowed
Oriental Insurance Co. Ltd. Vs Sudip Ranjan Deb and Others
Gauhati High Court · (2009) ACJ 22 : (2008) GLT 54 Supp
Motor Vehicles Act, 1988 — Section 165, 166, 167, 175
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 702 of 1,245
High Courts19 Apr 2007Dismissed
National Insurance Company Ltd. Vs Sati Rani Dey and Others
Gauhati High Court · (2007) 3 GLT 254
Constitution of India, 1950 — Article 227
High Courts18 Apr 2007Dismissed
Oriental Insurance Company Ltd. Vs Ismile Miah and Others
Gauhati High Court · (2009) 1 GLR 200
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149(2)
High Courts18 Apr 2007Dismissed
Nath Singh Mahar Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 465
High Courts18 Apr 2007Allowed
Jayashree Dutta Choudhury Vs State of Tripura and Another
Gauhati High Court · (2007) 3 GLT 742
High Courts18 Apr 2007Dismissed
Oriental Insurance Co. Ltd. Vs Ismail Miah and Others
Gauhati High Court · (2007) 3 GLT 451
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149
High Courts17 Apr 2007Allowed
Union of India (UOI) and Others Vs Subir Sarkar
Gauhati High Court · (2008) GLT 127 Supp
Border Security Force Rules, 1969 — Rule 19, 19(1)
High Courts16 Apr 2007Allowed
Sadhan Chowdhury Vs State of Tripura
Gauhati High Court · (2007) 3 GLR 766 : (2007) 3 GLT 280
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 374, 6Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 307, 324, 325, 326
High Courts13 Apr 2007Allowed
Mysore Agro Chemical Company Private Ltd. and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 CTLJ 267 : (2007) 3 GLT 810
Constitution of India, 1950 — Article 226Insecticides Act, 1968 — Section 13, 18, 3, 9
High Courts13 Apr 2007Dismissed
Pranab Kumar Baidya and Others Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 88
High Courts13 Apr 2007
Bhaskarjyoti Sarma and Others Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 55
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(5), 8(3)
High Courts13 Apr 2007Allowed
Simanta Jyoti Boruah Vs Government of Assam and Others
Gauhati High Court · (2010) 5 GLR 152
Assam Town and Country Planning (Constitution of Authority) Rules, 1961 — Rule 22, 24, 24(3)Assam Town and Country Planning (Financial) Rules, 1962 — Rule 20, 21, 22, 25Assam Town and Country Planning Act, 1959 — Section 10, 8A, 8D, 9
High Courts13 Apr 2007
Smt. Anu Sunar etc. Vs Shri N.P. Sharma since deceased rep. by wife Smt. Indira Devi Sharma and Another
Gauhati High Court · (2007) ACJ 151 : AIR 2007 Guw 151 : (2007) 3 GLT 411
Evidence Act, 1872 — Section 101Motor Vehicles Act, 1988 — Section 147, 149
High Courts13 Apr 2007Dismissed
Prasanna Kumar Agarwal (Dr.) Vs State Bank of India and Others
Gauhati High Court · (2007) 3 GLT 394 : (2008) 1 LLJ 10
Constitution of India, 1950 — Article 226
High Courts12 Apr 2007
Smt. Fullara Debbarma Vs The Union of India (UOI) and Others
Gauhati High Court · (2007) CriLJ 3369 : (2007) 4 GLT 684
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 14, 19, 21, 22General Clauses Act, 1897 — Section 21
High Courts12 Apr 2007Dismissed
Tarik Doke and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2009) 4 GLR 714 : (2007) 3 GLT 293
High Courts12 Apr 2007
Dilip Singh Vs State of Assam and Ors.
Gauhati High Court · (2008) 1 GLR 715
Assam Municipal Act, 1956 — Section 28(2), 28(2), 44, 44
High Courts12 Apr 2007
Padma Nath Gogoi and Others Vs State of Assam and Others
Gauhati High Court · (2008) GLT 210 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A(3A), 11(3), 18, 18(3)
High Courts11 Apr 2007Allowed
Madhab Chandra Talukdar Vs Central Bureau of Investigation
Gauhati High Court · (2008) CriLJ 181 : (2007) 3 GLT 122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13, 27
High Courts10 Apr 2007Dismissed
Paresh Chandra Baruah Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 803
Water (Prevention and Control of Pollution) Act, 1974 — Section 19, 33, 37A, 38, 4