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Gauhati High Court judgments

24,891 judgments · page 697 of 1,245

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High Courts13 Jun 2007Dismissed

Joseph Zimik Vs State of Manipur and Others

Gauhati High Court · (2007) 3 GLT 568

Constitution of India, 1950 — Article 226
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High Courts13 Jun 2007

Rakhi Nandi Vs Babul Dutta and Others

Gauhati High Court · (2007) 4 GLT 792

Motor Vehicles Act, 1988 — Section 173
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High Courts12 Jun 2007

Md.Irfan Ali Vs Union of India

Gauhati High Court · (2007) 4 GLR 830

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High Courts12 Jun 2007Dismissed

Rangapara Development Circle Vs State of Assam and Others

Gauhati High Court · (2007) 3 GLR 805

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High Courts11 Jun 2007

Jyoti Rani Debnath (Das) Vs Jyotsna Debnath and Others

Gauhati High Court · (2008) GLT 161 Supp

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
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High Courts08 Jun 2007Allowed

United India Insurance Co. Ltd. Vs Sunarpati Devi and Others

Gauhati High Court · (2008) GLT 140 Supp

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High Courts08 Jun 2007Allowed

Thanglet Vaiphei Vs Union of India (UOI) and Others

Gauhati High Court · (2011) 2 GLR 389 : (2008) 1 GLT 560

Constitution of India, 1950 — Article 14
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High Courts08 Jun 2007

Union of India (UOI) and Others Vs State of Meghalaya and Another

Gauhati High Court · (2007) 3 GLT 855

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
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High Courts08 Jun 2007Allowed

Lakhinath Chutia alias Lakhinandan Vs State of Assam

Gauhati High Court · (2007) CriLJ 3905 : (2008) GLT 513 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
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High Courts08 Jun 2007Dismissed

Md. Sadar Ali Vs Riajuddin Akanda and Others

Gauhati High Court · (2007) CriLJ 3240

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(3), 378(4)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
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High Courts08 Jun 2007Dismissed

National Insurance Company Ltd. Vs Anindita Debnath (Roy) and Others

Gauhati High Court · (2007) 4 GLT 429

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 15, 16, 226, 227Motor Vehicles Act, 1988 — Section 140, 149, 166, 168, 173
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High Courts07 Jun 2007Dismissed

S.N. Rai (DR.) Vs North Eastern Hill University and Others

Gauhati High Court · (2007) 4 GLT 229

North Eastern Hill University Act, 1973 — Section 26K
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High Courts07 Jun 2007

Nurul Amin Vs State of Assam and Ors.

Gauhati High Court · (2008) 3 GLR 571

Constitution of India, 1950 — Article 226, 226
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High Courts07 Jun 2007Dismissed

Laba Baruah and Another Vs State of Assam and Others

Gauhati High Court · AIR 2007 Guw 164

Constitution of India, 1950 — Article 14, 141, 226Contract Act, 1872 — Section 23
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High Courts07 Jun 2007

Srinjay Kumar Singh Vs State of Nagaland

Gauhati High Court · (2007) 3 GLT 1030

Criminal Procedure Code, 1973 (CrPC) — Section 445Penal Code, 1860 (IPC) — Section 120B, 471
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High Courts06 Jun 2007

Bhagaban Chandra Deka and Another Vs State of Assam and Others

Gauhati High Court · (2007) 3 GLT 644

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High Courts06 Jun 2007Allowed

Bless Bamon and Others Vs State of Meghalaya and Others

Gauhati High Court · (2007) 3 GLT 875

Constitution of India, 1950 — Article 19(1)(f), 31
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High Courts05 Jun 2007Dismissed

Mazida Khatun Vs State of Assam and Others

Gauhati High Court · (2007) 114 FLR 572 : (2007) 3 GLR 803

Constitution of India, 1950 — Article 14
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High Courts05 Jun 2007

Uma Kanta Chutia Vs State of Assam and Ors.

Gauhati High Court · (2008) 3 GLR 271

Constitution of India, 1950 — Article 226, 226
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High Courts05 Jun 2007

Maheswar Majhi Vs State of Assam

Gauhati High Court · (2008) 5 GLR 187

Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
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