High Courts01 Oct 2007
Basanta Kumar Kakoti and Another Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLR 699
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 687 of 1,245
High Courts01 Oct 2007Dismissed
Nakul Chandra Das Vs State of Assam and Another
Gauhati High Court · (2007) 4 GLT 556
High Courts01 Oct 2007
Punam Dita Rai Baruah Vs Gauhati University and Another
Gauhati High Court · (2007) 4 GLT 540
High Courts28 Sept 2007Dismissed
Sri Ranjit Debnath Vs State of Tripura and Another
Gauhati High Court · (2008) CriLJ 250 : (2007) 4 GLT 438
Constitution of India, 1950 — Article 14, 16, 162, 233Criminal Procedure Code, 1973 (CrPC) — Section 25A
High Courts28 Sept 2007Dismissed
Samiran Paul Vs Anubha Banik and Others
Gauhati High Court · (2007) 4 GLT 484
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151Constitution of India, 1950 — Article 133, 226
High Courts28 Sept 2007Dismissed
Leishangthem Madhumangol Singh and Others Vs State of Manipur and Another
Gauhati High Court · (2009) 4 GLR 325
Constitution of India, 1950 — Article 309
High Courts28 Sept 2007
Bhubon Singh Vs State of Manipur and Others
Gauhati High Court · (2009) 4 GLR 369 : (2008) 4 GLT 623
High Courts28 Sept 2007Dismissed
Devyashree Dutta Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 532
Constitution of India, 1950 — Article 226
High Courts28 Sept 2007Dismissed
S.S.K. Exports Ltd. Vs Parcon India Private Ltd.
Gauhati High Court · (2007) 4 GLT 477 : (2007) 4 GLT 476
Civil Procedure Code, 1908 (CPC) — Section 151, 20, 23, 28
High Courts28 Sept 2007
Khrushed Ali Vs Altab Ali and Others
Gauhati High Court · (2008) 1 GLT 318
Evidence Act, 1872 — Section 90, 91
High Courts28 Sept 2007
Yangkhom Shyamkishore Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLR 382
High Courts28 Sept 2007
Sanglakpam Haripriya Devi Vs State of Manipur and Others
Gauhati High Court · (2007) 4 GLT 412
High Courts28 Sept 2007Allowed
Management of Assam Tribune Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2008) 116 FLR 342 : (2008) 2 LLJ 76
Constitution of India, 1950 — Article 14, 19Payment of Gratuity Act, 1972 — Section 4, 7Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17, 2, 5
High Courts27 Sept 2007
Zenith Drugs and Allied Agencies (P) Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 GLT 588
Customs Act, 1962 — Section 113, 11K, 130A
High Courts26 Sept 2007
K.Thanmawia Vs State of Mizoram and Ors.
Gauhati High Court · (2008) 1 GLR 555
High Courts26 Sept 2007Allowed
Ismail SK. and Another Vs Bani Hussain and Others
Gauhati High Court · (2007) 4 GLT 537
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 482
High Courts25 Sept 2007Dismissed
Bhabanand Kakoti Vs State of Meghalaya
Gauhati High Court · (2008) CriLJ 194 : (2007) 4 GLT 9
Penal Code, 1860 (IPC) — Section 302
High Courts25 Sept 2007
Tara Nath Mahanta Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 635 : (2007) 4 GLT 634
Penal Code, 1860 (IPC) — Section 409, 420, 465, 471
High Courts25 Sept 2007Allowed
S.S. Khanna Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 3 GLR 915 : (2008) 4 GLT 363
Border Security Force Act, 1968 — Section 141
High Courts25 Sept 2007Dismissed
Thanglenngir Chiru and Another Vs Dy. Commissioner and Collector of Land Acquisition and Others
Gauhati High Court · (2008) 1 GLT 442
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 15, 16, 17, 18