High Courts04 Jan 2008Dismissed
Sahar Ali Vs State of Assam
Gauhati High Court · (2008) GLT 496 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 679 of 1,245
High Courts04 Jan 2008Dismissed
Pradip Roy Vs State of Tripura and Others
Gauhati High Court · (2008) GLT 552 Supp
Arms Act, 1959 — Section 27, 29Penal Code, 1860 (IPC) — Section 307, 309, 393
High Courts04 Jan 2008
Kancha Munda Vs State of Assam
Gauhati High Court · (2009) 5 GLT 587
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jan 2008Allowed
Brojendra Kr. Deb. Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 298
High Courts03 Jan 2008Allowed
Usha Mandal Vs Jitendra Nath Dutta and Others
Gauhati High Court · (2009) ACJ 1201 : (2009) 3 GLR 688 : (2008) 4 GLT 576 : (2008) 4 GLT 570
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts03 Jan 2008
Manik Chand Singh Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 644
High Courts03 Jan 2008Allowed
Hasim Ali (MD.) and Another Vs State of Assam
Gauhati High Court · (2010) 3 GLT 576
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 304(B)
High Courts01 Jan 2008
Khundongbam Tomba Singh @ Sunil@Pambei Vs State of Manipur & Ors.
Gauhati High Court · (2008) 2 GLT 404
Constitution of India, 1950 — Article 21, 21, 22(5), 22(5)National Security Act, 1980 — Section 14, 14, 3(5), 3(5)
High Courts01 Jan 2008
Mohan Chandra Boro & Ors. Vs Ajoy Chandra Bordoloi & Ors.
Gauhati High Court · (2009) 4 GLR 200 : (2009) 1 GLT 1
Assam Engineering (Public Works Department) Service Rules, 1978 — Rule 13, 13
High Courts01 Jan 2008
Lili Dutta & Ors. Vs Lohit Prakash Dutta & Ors.
Gauhati High Court · (2008) 3 GLT 834
Civil Procedure Code, 1908 — Section 115, 47Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts20 Dec 2007Allowed
Kshiti Bhusan Chakraborty Vs North Eastern Regional Institute of Science and Technology and Others
Gauhati High Court · (2008) 1 GLT 71
Constitution of India, 1950 — Article 226
High Courts20 Dec 2007
Devendra Nath Rai Vs Union of India (UOI) and Another
Gauhati High Court · (2008) 2 GLT 278
Constitution of India, 1950 — Article 14, 16, 226
High Courts20 Dec 2007
Kartik Das and Ors. Vs Abhijit Saikia
Gauhati High Court · (2008) 4 GLR 827
Penal Code, 1860 — Section 405Penal Code, 1860 (IPC) — Section 405
High Courts19 Dec 2007Allowed
Reshmi Basfor Vs State of Assam and Others
Gauhati High Court · (2008) 117 FLR 85 : (2008) 1 GLT 332
Constitution of India, 1950 — Article 14, 16
High Courts19 Dec 2007
J.B.Law College and Anr. Vs Madan Hazarika And Ors.
Gauhati High Court · (2008) 4 GLR 799
High Courts19 Dec 2007
Naren Moran Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 224
High Courts19 Dec 2007Dismissed
Tharaso Mangpong Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2009) 2 GLT 401
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts18 Dec 2007Dismissed
Kali Bogo and Others Vs Tabom Bam and Others
Gauhati High Court · (2008) 1 GLT 463
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12, 13, 2
High Courts17 Dec 2007Allowed
Oriental Insurance Co. Ltd. Vs Divisional Manager, National Insurance Co. Ltd. and Others
Gauhati High Court · (2008) 3 GLT 153
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts15 Dec 2007Allowed
Nirmala Sarma Baruah Vs State of Assam and Others
Gauhati High Court · (2008) GLT 339 Supp
Assam Secondary Education (Provincialisation) Act, 1977 — Section 4, 4(2)Constitution of India, 1950 — Article 226