High Courts29 Apr 2008Allowed

Deepak Kumar Das and Another Vs Parbati Das

Gauhati High Court · (2009) 5 GLR 441 : (2008) GLT 733 Supp

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 68