High Courts01 Aug 2008Allowed
Union of India (UOI) Vs S.M. Construction Co.
Gauhati High Court · (2008) 4 GLT 612
Arbitration Act, 1940 — Section 14, 17, 29, 30, 31Arbitration and Conciliation Act, 1996 — Section 85
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 655 of 1,245
High Courts31 Jul 2008
Huapliana and Another Vs State of Mizoram and Others
Gauhati High Court · (2008) 4 GLT 772
Constitution of India, 1950 — Article 226Lushai Hills District (House Site) Act, 1953 — Section 31
High Courts31 Jul 2008
Ramesh Goswami Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 152
High Courts31 Jul 2008Dismissed
Nakul Kr. Mazumdar Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 476
High Courts31 Jul 2008Allowed
Hindustan Paper Corporation Ltd. and Others Vs Saikia and Associates
Gauhati High Court · (2009) 1 GLT 151
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 18 Rule 17, Order 7 Rule 14, Order 7 Rule 17, 148Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 135, 136, 137, 138
High Courts30 Jul 2008
Abul Hussain Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 374 : (2009) 2 GLT 116
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 401, 438, 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts30 Jul 2008
Md. Razaul Karim Vs Musstt. Farida Khatoon
Gauhati High Court · (2009) 1 GLR 72
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts30 Jul 2008Allowed
P.C. Lalrinmawia and Others Vs State of Mizoram and Others
Gauhati High Court · (2010) 3 GLR 210
High Courts30 Jul 2008
Narinder Kr. Singh Vs State of Assam
Gauhati High Court · (2009) 1 GLR 185 : (2008) 4 GLT 609
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 502
High Courts30 Jul 2008Dismissed
K. Lalthankima Vs State of Mizoram and Others
Gauhati High Court · (2008) GLT 478 Supp
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Jul 2008Allowed
Tez Uddin Laskar Vs Gauhati University and Others
Gauhati High Court · (2009) 3 GLR 124 : (2009) 1 GLT 654
Gauhati University Regulations — Regulation 14, 15
High Courts29 Jul 2008Dismissed
Sheba wheels Pvt. Ltd. Vs Golden Menthol Exports (p) Ltd.
Gauhati High Court · (2008) 4 GLT 834
Companies (Court) Rules, 1959 — Rule 24, 24(2), 96, 99Companies Act, 1956 — Section 433, 439, 439ANegotiable Instruments Laws (Amendment) Act, 1988 — Section 138, 141, 142
High Courts29 Jul 2008
Jadav Chandra Deka Vs Gauhati High Court and Others
Gauhati High Court · (2009) 2 GLR 136 : (2008) 4 GLT 582
Constitution of India, 1950 — Article 226
High Courts29 Jul 2008
Sh. Lalhleia and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 4 GLT 568
High Courts29 Jul 2008Allowed
Lalzari Chinzah and Another Vs State of Mizoram and Others
Gauhati High Court · (2008) 4 GLT 760
Civil Procedure Code, 1908 (CPC) — Section 100, 16, 21Evidence Act, 1872 — Section 20
High Courts29 Jul 2008
Bijoy Daimary and Others Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLR 513 : (2008) GLT 579 Supp
Constitution of India, 1950 — Article 21, 22(1), 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 379, 436
High Courts29 Jul 2008Allowed
Ranjit Kumar Das Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 81
High Courts29 Jul 2008
Runu Das Ms. Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2008) 119 FLR 705 : (2009) 3 GLR 5 : (2009) 1 LLJ 688
High Courts28 Jul 2008Allowed
Akoijam Raginbala Devi and Others Vs State of Manipur and Others
Gauhati High Court · (2008) 3 GLT 770
Constitution of India, 1950 — Article 187, 226
High Courts28 Jul 2008Dismissed
Binoy Kumar Sarma Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 74
Constitution of India, 1950 — Article 226