High Courts21 Aug 2008
James Techi Tara and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2009) 3 GLR 533
Arunachal Pradesh Co-operative Societies Act, 1978 — Section 79(1)Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 652 of 1,245
High Courts20 Aug 2008
Ashok Subba Vs State of Meghalaya and Others
Gauhati High Court · (2010) 1 GLR 184 : (2008) GLT 533 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2008Dismissed
Jenis Lalengzauvi Khenglawt Vs State of Meghalaya and Others
Gauhati High Court · (2009) 2 GLR 603
High Courts19 Aug 2008Dismissed
Oinam Dineshwor Singh Vs State of Manipur and Others
Gauhati High Court · (2009) 6 GLR 381 : (2008) GLT 549 Supp
Arms Act, 1959 — Section 25(1C)Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2), 8
High Courts19 Aug 2008Dismissed
Indian Potash Ltd. Vs State of Assam and Others
Gauhati High Court · (2008) 119 FLR 367 : (2008) GLT 741 Supp : (2009) 1 LLJ 673
Industrial Disputes Act, 1947 — Section 25U, 33C
High Courts18 Aug 2008
Motior Rahman Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 478 : (2008) 4 GLT 950
Assam Panchayat (Financial) Rules, 2002 — Rule 47(10)
High Courts14 Aug 2008
State of Assam Vs Subhendu Sorcar
Gauhati High Court · (2013) 1 GLT 331
Criminal Procedure Code, 1973 (CrPC) — Section 362, 397, 482Penal Code, 1860 (IPC) — Section 170, 419, 420, 468, 473
High Courts14 Aug 2008Dismissed
Mega Kleen Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 3 GLR 552 : (2009) 1 GLT 699
Constitution of India, 1950 — Article 14, 16, 19(1), 226
High Courts14 Aug 2008Dismissed
Mukesh Kumar Vs State of Mizoram and Others
Gauhati High Court · (2009) 1 GLR 283 : (2009) 1 GLT 503
High Courts14 Aug 2008Allowed
Juwaidur Rahman and Another Vs State of Assam
Gauhati High Court · (2009) 2 GLT 340
Penal Code, 1860 (IPC) — Section 302, 324, 34, 447
High Courts14 Aug 2008
Hem Chandra Dutta Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLR 17 : (2008) 4 GLT 947
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 24, 24(2)
High Courts14 Aug 2008Dismissed
Suton Dutta Gupta Vs State of Assam
Gauhati High Court · (2009) 1 GLT 395
Criminal Procedure Code, 1973 (CrPC) — Section 173, 220, 222, 313, 401Penal Code, 1860 (IPC) — Section 323, 34, 406, 427, 448
High Courts13 Aug 2008Allowed
Swapan Kumar Pal Vs Oil and Natural Gas Corporation Ltd. and Others
Gauhati High Court · (2008) 220 CTR 238 : (2008) 17 VST 332
Constitution of India, 1950 — Article 226
High Courts13 Aug 2008
Power Grid Corp. of India Ltd. Vs Johan Bordoloi and Others
Gauhati High Court · (2009) 1 GLD 680 Supp : (2009) 1 GLT 188
National Hydroelectric Power Corporation Limited and the North Eastern Electric Power Corporation Limited (Acquisition and Transfer of Power Transmission Systems) Act, 1993 — Section 10, 2
High Courts13 Aug 2008
Lalnunthara Pautu Vs State of Mizoram and Ors.
Gauhati High Court · (2009) 6 GLR 541
High Courts13 Aug 2008Dismissed
Ranjana Begum Laskar and Another Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 278
Contract Act, 1872 — Section 70
High Courts13 Aug 2008Dismissed
Ratul Neog Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLR 337 : (2008) 4 GLT 607
High Courts13 Aug 2008
Pannalal Ghosh and Others Vs Iresh Das and Others
Gauhati High Court · (2008) 4 GLT 857
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 115, 152
High Courts11 Aug 2008Dismissed
Surjya Kumar Hazarika Vs Commandant, Central Industrial Security Force and Others
Gauhati High Court · (2009) 4 GLR 258 : (2009) 3 GLT 369
Central Industrial Security Force Act, 1968 — Section 10, 18, 8Central Industrial Security Force Rules, 1969 — Rule 29A, 31, 42, 47(2)Constitution of India, 1950 — Article 226
High Courts11 Aug 2008
B.T. Murry Vs State of Nagaland and Others
Gauhati High Court · (2008) 4 GLT 288