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Gauhati High Court judgments

24,891 judgments · page 642 of 1,245

High Courts29 Nov 2008Dismissed

Firoz Khan and Another Vs State of Assam

Gauhati High Court · (2009) 1 GLT 399

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 2, 225, 24, 301, 301(2)Penal Code, 1860 (IPC) — Section 302, 324, 34
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High Courts28 Nov 2008Dismissed

ITO Vs State of Nagaland

Gauhati High Court · (2010) 1 GLR 149

Municipal Council Act, 2001 — Section 76Nagaland Municipal Council Act, 2001 — Section 118, 118(1), 118(2), 12, 57C
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High Courts27 Nov 2008Dismissed

Madan Kumar and Another Vs State of Assam

Gauhati High Court · (2009) CriLJ 1367 : (2009) 2 GLR 577

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 307, 326, 34, 460
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High Courts27 Nov 2008

Dhaneswar Das Vs State of Tripura

Gauhati High Court · (2009) 2 GLR 616 : (2009) 2 GLT 46

Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 431Penal Code, 1860 (IPC) — Section 375, 376, 376(1), 417
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High Courts27 Nov 2008

Arvind Joshi Vs State (CBI)

Gauhati High Court · (2009) 2 DMC 136 : (2009) 1 GLT 254

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 498A
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High Courts26 Nov 2008Dismissed

Pannalal Ghosh Vs Sunit Das and Others

Gauhati High Court · (2009) 2 GLR 480

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 115, 115(1), 151, 152Limitation Act, 1963 — Section 17(2)Tripura Landlord and Tenant Act, 1296 — Section 52
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