High Courts09 Mar 2009Allowed
State of Manipur and Others Vs Angom Suchila Devi
Gauhati High Court · (2010) 1 GLR 588 : (2009) 3 GLT 757
Constitution of India, 1950 — Article 21, 41
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 633 of 1,245
High Courts09 Mar 2009
State of Manipur Vs Chanambam Binoy Singh
Gauhati High Court · (2011) 4 GLR 350
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 397(3), 437(1), 439(2)Penal Code, 1860 (IPC) — Section 366A, 376
High Courts05 Mar 2009Allowed
Patel Engineering Ltd. Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLR 23 : (2009) 2 GLT 622 : (2009) 24 VST 481
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 226, 246, 265, 269, 286
High Courts05 Mar 2009Allowed
Jaiprakash Associates Limited (Cement Devision) Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2009) 22 VST 310
Central Sales Tax Act, 1956 — Section 6Constitution of India, 1950 — Article 1, 145, 245, 246, 247
High Courts04 Mar 2009Allowed
Manik Kumar Lodh and Another Vs State of Tripura
Gauhati High Court · (2009) 4 GLR 772
Criminal Procedure Code, 1973 (CrPC) — Section 216, 222, 464Penal Code, 1860 (IPC) — Section 302, 306, 323, 498A
High Courts03 Mar 2009Allowed
Yomka Sora Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 5 GLR 415 : (2009) 5 GLT 543
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11(5)
High Courts03 Mar 2009
Takek Niji Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2010) 5 GLR 402 : (2009) 5 GLT 471
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts03 Mar 2009Dismissed
Kamakhya Narayan Singh (Dr.) Vs State of Assam and Others
Gauhati High Court · (2010) 3 GLT 502
High Courts03 Mar 2009Dismissed
Binchi Boje Vs Dakchi Kadu
Gauhati High Court · (2011) 4 GLT 634
Assam Frontier (Administration of Justice) Regulations, 1945 — Section 47, 50
High Courts27 Feb 2009Allowed
Shyamal Kanti Deb Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLT 350
Tripura State Civil Services (Revised Pay) (Amendment) Rules, 1999 — Rule 13
High Courts27 Feb 2009
Indian Oil Corporation Ltd. Vs Commissioner of Taxes and Others
Gauhati High Court · (2010) 2 GLR 168 : (2009) 2 GLT 463 : (2009) 22 VST 70
Constitution of India, 1950 — Article 226, 265, 32, 366Sales of Goods Act, 1930 — Section 4
High Courts27 Feb 2009Allowed
Mrs. Shania Rahman Choudhury Vs State of Assam and Others
Gauhati High Court · (2009) CriLJ 1930 : (2010) 6 GLR 305 : (2009) 3 GLT 603
Penal Code, 1860 (IPC) — Section 34, 366
High Courts27 Feb 2009
Mahesh Travels (P) Ltd. Vs Oil and Natural Gas Commission and Others
Gauhati High Court · (2009) 22 VST 103
Constitution of India, 1950 — Article 226, 366Sales of Goods Act, 1930 — Section 4
High Courts27 Feb 2009Allowed
Shri Thanuram Hazarika Vs State of Assam
Gauhati High Court · (2009) 1 GLD 816 : (2009) 2 GLT 690
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 2009Allowed
Majaraf Ali Majumdar and Others Vs State of Assam
Gauhati High Court · (2009) 2 GLT 285
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 145Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A
High Courts27 Feb 2009Dismissed
Utpal Kanti Saha and Others Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLT 337
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 18, 31(1), 4, 9
High Courts27 Feb 2009Dismissed
Khagendra Chandra Debnath and Others Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLT 344
High Courts27 Feb 2009Dismissed
Kunjabati Sinha Vs Administrator, Jolaibari H.S. (Class-XII) School and Others
Gauhati High Court · (2009) 2 GLT 367
Tripura Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Rules, 1992 — Rule 4(3)
High Courts27 Feb 2009Allowed
Sri Joymanon Maibangsa and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 628 : (2009) 4 GLT 165
High Courts26 Feb 2009Allowed
Eastern Business Pvt. Ltd. and Others Vs Smt. Manika Dhar and Others
Gauhati High Court · (2009) 1 GLD 268
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17