High Courts30 Apr 2009Dismissed
Ganesh Singh and Others Vs State of Mizoram and Others
Gauhati High Court · (2009) 6 GLR 70
Constitution of India, 1950 — Article 14, 16Police Act, 1861 — Section 7
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 628 of 1,245
High Courts30 Apr 2009
Kushal Duwari Vs State of Assam
Gauhati High Court · (2009) 2 GLT 926
Arms Act, 1959 — Section 27(2)Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 353, 427
High Courts29 Apr 2009Dismissed
Rajiv Gandhi University and Another Vs Parimal Kumar Chakraborty
Gauhati High Court · (2009) 5 GLR 592 : (2009) 4 GLT 813
Constitution of India, 1950 — Article 226
High Courts29 Apr 2009Allowed
Mrs. Subrata Borah Chowlek and Mrs. Anima Gogoi Vs The Indian Oil Corporation Ltd. and Others
Gauhati High Court · (2010) 2 GLR 124 : (2009) 3 GLT 657
Constitution of India, 1950 — Article 14, 16, 226, 227, 39Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 31
High Courts29 Apr 2009Allowed
Nachindra Rai Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLR 657 : (2009) 4 GLT 874 : (2009) 3 GLT 679
Assam Co-operative Societies Act, 1949 — Section 3(3), 32(1), 32(1), 32(2), 32(3)
High Courts29 Apr 2009Allowed
Runu Medhi (Mrs.) Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLD 336 : (2009) 4 GLT 817
High Courts29 Apr 2009Dismissed
Shri Moirangthem Meghachandra Meetel Vs North Eastern Council and Another
Gauhati High Court · (2009) 2 GLD 14 : (2009) 5 GLT 45
Constitution of India, 1950 — Article 14, 16
High Courts29 Apr 2009Allowed
Nachindra Raj Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 576 Supp
Assam Co-operative Societies Act, 1949 — Section 92
High Courts28 Apr 2009Dismissed
State of Assam and Others Vs Uday Kr. Das
Gauhati High Court · (2010) 4 GLR 11 : (2009) 5 GLT 770
High Courts28 Apr 2009Allowed
Shri Lankeswar Malakar and Others Vs On Death of Harendra Nath Deka, his legal heirs and Others
Gauhati High Court · (2009) 2 GLD 33 : (2011) 2 GLR 433
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5(1)Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123
High Courts27 Apr 2009
N.E. Thermion Private Ltd. Vs Indian Oil Corporation Ltd. (Assam Oil Division) and Metal and Scrap Trading Corporation Limited
Gauhati High Court · (2009) 04 GAU CK 0042
Arbitration and Conciliation Act, 1996 — Section 2, 9Constitution of India, 1950 — Article 14, 226
High Courts27 Apr 2009Allowed
Speed Sales Private Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 122 FLR 318 : (2011) 4 GLR 731 : (2009) 4 GLT 770 : (2009) 4 LLJ 726
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13, 2, 2A, 7A, 7Q
High Courts27 Apr 2009Dismissed
Kirender Sarkar and Others Vs State of Assam
Gauhati High Court · (2010) 2 GLD 845
Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 447
High Courts24 Apr 2009Dismissed
State of Arunachal Pradesh Vs Onong Ratan and Others
Gauhati High Court · (2009) 3 GLT 417
Assam Frontier (Administration of Justice) Act, 1945 — Section 30(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 313(2), 313(3), 313(4)Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts24 Apr 2009Allowed
Management of Daisajan Tea Estate Vs General Secretary, Bharatiya Chah Majdoor Sangha and Others
Gauhati High Court · (2010) 1 GLR 633 : (2009) 3 GLT 456 : (2010) 1 LLJ 608
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17, 33
High Courts24 Apr 2009Allowed
Lumino Industries Ltd. Vs Assam State Electricity Board and Others Assam State Electricity Board and Others Vs Diamond Power Infrastructure Ltd. and Others
Gauhati High Court · (2009) 2 GLD 181
Constitution of India, 1950 — Article 226
High Courts24 Apr 2009Allowed
T. Lalvulliana Vs State of Mizoram and Others
Gauhati High Court · (2009) 3 GLT 762
High Courts24 Apr 2009
Sri W. Noren Singh Vs Manipur University
Gauhati High Court · (2009) 1 GLD 574 Supp
High Courts24 Apr 2009Dismissed
Md. Khorshed Ali Vs State of Assam and Others
Gauhati High Court · (2010) 5 GLR 258 : (2009) 3 GLT 436
Assam Land and Revenue Regulation, 1886 — Rule 18(2), 18(3)Constitution of India, 1950 — Article 19, 21
High Courts22 Apr 2009
Tapan Kumar Dutta Roy Vs Union of India & Ors.
Gauhati High Court · (2013) 2 GLR 678 : (2010) 5 GLT 52
Civil Procedure Code, 1908 — Order 47 Rule 1, 114Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114