COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 608 of 1,245

High Courts22 Oct 2009Dismissed

New India Assurance Co. Ltd. Vs Shri Thawmlien and Another

Gauhati High Court · (2009) 2 GLD 779 : (2011) 1 GLR 394

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 12, 147, 147(1)Workmens Compensation Act, 1923 — Section 10, 11(1), 3, 4, 4A

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High Courts21 Oct 2009Allowed

Kynremri Lyngdoh Vs State of Meghalaya and Others

Gauhati High Court · (2010) 3 GLR 221 : (2009) 5 GLT 368

Constitution of India, 1950 — Article 12, 14, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 146, 146(1)Evidence Act, 1872 — Section 115

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High Courts21 Oct 2009Allowed

Riangdo Veneers Private Ltd. Vs State of Mizoram and Others

Gauhati High Court · (2010) 1 GLR 571 : (2009) 5 GLT 764 : (2010) 27 VST 327

Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 226

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High Courts21 Oct 2009Allowed

Akbar Ali Vs Union of India (UOI) and Others

Gauhati High Court · (2011) 2 GLR 592 : (2010) 1 GLT 382

Assam Rifles Act, 1941 — Section 5Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 15, 19Central Civil Services (Conduct) Rules, 1964 — Rule 3, 9

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High Courts20 Oct 2009

Subhash Debnath and Others Vs Oil and Natural Gas Corporation Ltd. and Others

Gauhati High Court · (2010) 1 GLD 52

Constitution of India, 1950 — Article 12, 14, 141, 16, 162

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High Courts20 Oct 2009Allowed

Bishu Dhar Vs Smt. Mousami Dey (Dhar)

Gauhati High Court · (2010) CriLJ 1630 : (2010) 4 GLR 390 : (2009) 5 GLT 563

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts20 Oct 2009Allowed

Commissioner of Income Tax Vs Assam Mineral Development Corporation Ltd.

Gauhati High Court · (2010) 232 CTR 284 : (2010) 2 GLR 389 : (2010) 320 ITR 149

Income Tax Act, 1961 — Section 143, 156, 208, 210, 234B

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High Courts20 Oct 2009

Yomto Lollen and Others Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2010) 1 GLD 39 : (2011) 3 GLR 458 : (2010) 3 GLT 168

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High Courts20 Oct 2009

Subhash Debnath Vs Oil and Natural Gas Corporation Ltd.

Gauhati High Court · (2010) 2 GLR 477 : (2010) 1 GLT 93

Constitution of India, 1950 — Article 12, 14, 141, 16, 162Manufacturing Resource Planning Rules — Rule 5

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High Courts20 Oct 2009

State of Assam Vs Md. Azad Ali and Others

Gauhati High Court · (2010) CriLJ 1584 : (2010) 1 GLT 486

Penal Code, 1860 (IPC) — Section 147, 447, 448

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High Courts19 Oct 2009Dismissed

Hareswar Roy Vs Mustt. Monowara Begum and Others

Gauhati High Court · AIR 2010 Guw 22 : (2010) 4 GLR 296 : (2009) 5 GLT 67

Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151Constitution of India, 1950 — Article 226

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High Courts12 Oct 2009Dismissed

P. Thronhmusu Sangtam and Others Vs State of Nagaland and Others

Gauhati High Court · (2009) 5 GLT 697

Constitution of India, 1950 — Article 14, 16

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High Courts08 Oct 2009

Priti Mog Chowdhury Vs State of Tripura and Others

Gauhati High Court · (2010) 3 GLR 264 : (2009) 5 GLT 592

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High Courts07 Oct 2009Dismissed

Green Valley Rice Tech (P.) Ltd. Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 5 GLR 318 : (2009) 5 GLT 646

Constitution of India, 1950 — Article 14, 226, 32

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High Courts24 Sept 2009Allowed

Abdul Rahman and Another Vs State of Assam and Others

Gauhati High Court · (2009) 09 GAU CK 0080

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High Courts24 Sept 2009

Maheswar Doley Vs State of Assam and Others

Gauhati High Court · (2010) 4 GLR 273

Assam Directorate Establishment (Ministerial) Services Rules, 1973 — Rule 6

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High Courts24 Sept 2009

Maheswar Doley Vs Karuna Kanta Kalita and Others

Gauhati High Court · (2010) 1 GLR 487

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High Courts24 Sept 2009Dismissed

Sanjay Prasad and Others Vs State of Assam and Another

Gauhati High Court · (2010) 1 GLR 485

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401

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High Courts24 Sept 2009

Jahirul Islam Choudhury Vs State of Assam

Gauhati High Court · (2009) 4 GLT 954

Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 120B, 34, 403, 406, 409

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High Courts24 Sept 2009

Sundiplal Sit Boriak Vs State of Assam

Gauhati High Court · (2010) 2 GLR 771

Penal Code, 1860 (IPC) — Section 302, 34, 448

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