High Courts07 Dec 2009Dismissed
Rajeev Bhuiyan Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLT 639
Assam Urban Water Supply and Sewerage Board Act, 1985 — Section 22, 22(1), 22(2), 22(3), 88
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 602 of 1,245
High Courts07 Dec 2009
Smt. Gopa Roy Vs State of Tripura and Others
Gauhati High Court · (2010) 1 GLD 466
Constitution of India, 1950 — Article 14, 19, 21, 226, 32Prisons Act, 1894 — Section 3, 3(1), 3(2), 3(3), 3(4)
High Courts07 Dec 2009Dismissed
Smt. Jayanti Barman Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 49
Citizenship Act, 1955 — Section 5(1)
High Courts07 Dec 2009
Gopa Roy Vs State of Tripura and Others
Gauhati High Court · (2010) 2 GLR 732 : (2010) 1 GLT 411
Constitution of India, 1950 — Article 14, 19, 21, 226, 32Prisoners Act, 1900 — Section 3, 3(3), 3(4)Prisons Act, 1894 — Section 3(1)
High Courts07 Dec 2009Allowed
Moirangthem Dhaneshor Singh and Others Vs State of Manipur and Others
Gauhati High Court · (2010) 4 GLR 422
Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 21(2), 21(5), 22Constitution of India, 1950 — Article 21, 226Environment (Protection) Act, 1986 — Section 15, 3, 8, 9
High Courts07 Dec 2009
Moinul Haque and Others Vs State of Assam
Gauhati High Court · (2010) 2 GLR 638
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 304(B), 34, 498(A)
High Courts07 Dec 2009Allowed
Sati Oil Udyog Ltd. and Another Vs Avanti Projects and Infrastructure Ltd.
Gauhati High Court · (2010) 2 GLR 512 : (2010) 1 GLT 141
Arbitration and Conciliation Act, 1996 — Section 21, 28, 37, 37(1), 9Civil Procedure Code Amendment Act, 1877 — Section 647Civil Procedure Code, 1882 — Section 647
High Courts07 Dec 2009Allowed
T and I Ltd. Vs Suraj Tea Manufacturing Co. Ltd.
Gauhati High Court · (2011) 1 GLT 598
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts04 Dec 2009
Nirmalendu Dhar Vs Nani Gopal Ghosh
Gauhati High Court · AIR 2010 Guw 59 : (2010) 4 BC 372 : (2010) 4 GLR 263 : (2010) 1 GLT 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 50Constitution of India, 1950 — Article 227
High Courts04 Dec 2009Dismissed
Bhikam Chand Betala Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2010) 2 GLR 798 : (2010) 2 GLT 810
Carriers Act, 1865 — Section 2, 3, 8Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 19
High Courts04 Dec 2009Allowed
Satyabrata Chakraborty Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLD 828
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(1)Constitution of India, 1950 — Article 137, 145, 226Ramakrishna Mission School, Along, Service Rules, 1991 — Rule 34
High Courts04 Dec 2009Allowed
Ramesh Chand Sharma Vs Union of India (UOI) and Others
Gauhati High Court · (2006) 1 GLT 565
High Courts04 Dec 2009Allowed
Subharam Rajkhowa (Dr.) Vs Gauhati University and Others
Gauhati High Court · (2006) 1 GLT 366
Teachers Conduct Rules, 1975 — Rule 10
High Courts03 Dec 2009
S.R.R. Marak and Others Vs North Eastern Hill University and Others
Gauhati High Court · (2010) 2 GLR 646 : (2010) 1 GLT 316
North Eastern Hill University Ordinances — Ordinance 6
High Courts02 Dec 2009Dismissed
Sh. P. Malsawma Vs State of Mizoram and Others
Gauhati High Court · (2010) 3 GLR 787 : (2010) 2 GLT 189
Constitution of India, 1950 — Article 226, 311
High Courts02 Dec 2009Allowed
Smt. Raba Laxmi Debbarma and Others Vs Smt. Nupur Deb and Another
Gauhati High Court · (2010) 1 GLD 391
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Dec 2009Dismissed
Md. Ahed Ali and Others Vs State of Assam
Gauhati High Court · (2010) 4 GLR 354 : (2010) 2 GLT 211
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113B, 4, 60Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts02 Dec 2009
Governing Body of Dibru College Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLT 301
Assam Education Department Selection Rules, 1981 — Rule 10(3)
High Courts30 Nov 2009
Dimbeswar Pawe Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 1 GLD 632 : (2010) 2 GLT 222
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 23, 25Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts30 Nov 2009Dismissed
Diethozo Khape Vs State of Nagaland and Others
Gauhati High Court · (2011) 3 GLR 899 : (2010) 1 GLT 257
Constitution of India, 1950 — Article 226