High Courts08 Jan 2010Dismissed
Power Grid Corporation of India Vs State of Assam and Others
Gauhati High Court · (2010) 4 GLR 375
Land Acquisition Act, 1894 — Section 23, 23(2)Telegraph Act, 1885 — Section 16, 16(3)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 599 of 1,245
High Courts08 Jan 2010Dismissed
Shri Bidyut Buragohain Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLD 862 : (2011) 3 GLR 365 : (2010) 2 GLT 646
High Courts08 Jan 2010
Shri Barun Saha Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 881
Constitution of India, 1950 — Article 19, 20, 21, 22
High Courts07 Jan 2010Allowed
Assam State Electricity Board and Others Vs Win Power Marketing (P.) Ltd. and Another
Gauhati High Court · (2011) 3 GLR 356
High Courts06 Jan 2010Allowed
Hispreachering Son Shylla and Others Vs State of Meghalaya and Others
Gauhati High Court · (2010) 4 GLR 395
High Courts05 Jan 2010Allowed
Kh. Ruhini Devi and Md. Ningthem Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLD 511 : (2011) 2 GLT 361
Manipur Municipalities (Election of Councillors) Rules, 1994 — Rule 111, 111(1), 111(4)Manipur Municipalities Act, 1994 — Section 213, 221, 24(2), 24(3), 31(1)
High Courts23 Dec 2009
Surajmal Mangilal Vs Legal heirs of deceased Kanhaiyalal Agarwal
Gauhati High Court · (2010) 2 GLR 198
Assam Urban Areas Rent Control Act, 1972 — Section 2, 3, 3(1), 3(2), 4Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts23 Dec 2009Allowed
Babul Roy Vs State of Assam
Gauhati High Court · (2010) 2 GLR 1
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Dec 2009Allowed
Nanda Lal Das Vs State of Assam and Others
Gauhati High Court · (2010) 3 GLR 629
Constitution of India, 1950 — Article 226, 227Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 20
High Courts23 Dec 2009
Md. Ali Raja Vs State of Assam
Gauhati High Court · (2010) 2 GLR 609
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Dec 2009
Kitply Industries Ltd. Vs California Pacific Trading Corporation
Gauhati High Court · (2010) 153 CompCas 345 : (2011) 2 GLR 427
Civil Procedure Code, 1908 (CPC) — Section 11, 13, 14, 44AEvidence Act, 1872 — Section 86
High Courts23 Dec 2009Allowed
Industrial Carriers Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLR 51 : (2010) 34 VST 470
Assam General Sales Tax Act, 1993 — Section 17(6), 46(15), 5A, 64(15)
High Courts23 Dec 2009Allowed
Bhaba Saikia Vs State of Assam
Gauhati High Court · (2010) 3 GLR 664
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Dec 2009Dismissed
Malek Uddin @ Abdul Malek @ Malek Ali Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 150
Foreigners Act, 1946 — Section 9
High Courts23 Dec 2009Dismissed
Mrs. Moriom Nessa @ Moiron @ Mrs. Moirom Nessa Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 131
Foreigners Act, 1946 — Section 9
High Courts23 Dec 2009Dismissed
Hightension Switchgears Private Limited Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLT 684
Constitution of India, 1950 — Article 226
High Courts22 Dec 2009Dismissed
Ananda Saikia Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 3 GLR 692 : (2010) 2 GLT 45
Constitution of India, 1950 — Article 226
High Courts22 Dec 2009
Tongbram Nilababu Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLD 741 : (2010) 2 GLT 293
Constitution of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 17, 20
High Courts22 Dec 2009
Salam Dewan Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 839
High Courts22 Dec 2009Dismissed
Alek Uddin Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 2 GLD 127