High Courts07 Jun 2010
Debakanta Bhuyan Vs Dilip Kumar Ray & Ors.
Gauhati High Court · (2011) 5 GLT 757
Transfer of Property Act, 1882 — Section 41, 41
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 581 of 1,245
High Courts07 Jun 2010Dismissed
Prangopal Roy and Another Vs State of Tripura
Gauhati High Court · (2010) 4 GLT 74
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts04 Jun 2010Allowed
Bijan Dhar Vs Central Bank of India and Others
Gauhati High Court · (2011) 1 GLR 316
Central Bank of India Employees Provident Fund Rules — Rule 11, 12, 14, 15, 9Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 24, 3, 3(1), 4Payment of Gratuity Act, 1972 — Section 4, 4(6), 7
High Courts04 Jun 2010Dismissed
Union of India Vs Kothari Products Ltd.
Gauhati High Court · (2012) 28 STR 81
Central Excises and Salt Act, 1944 — Section 2(b), 35(1B), 35B, 35B(1B), 35B(1B)(i)
High Courts04 Jun 2010
Lakshmi Kant Rajak Vs Chairman, Inland Waterways Authority of India and Others
Gauhati High Court · (2011) 1 GLT 762
Constitution of India, 1950 — Article 16(4A)
High Courts04 Jun 2010
Tilak Saikia Vs State of Assam and Others
Gauhati High Court · (2011) 1 GLR 23
Assam Panchayati Raj (Financial) Rules, 1990 — Rule 10Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7Assam Services (Pension) Rules, 1969 — Rule 21, 22
High Courts04 Jun 2010Dismissed
Karun Kanti Malakar and Others Vs Nosir Ahmed Mazumdar and Others
Gauhati High Court · (2010) 6 GLR 66 : (2010) 3 GLT 415
Assam Panchayat Act, 1994 — Section 15, 15(1)
High Courts03 Jun 2010Allowed
Steel Stores and Another Vs Commissioner of Taxes and Others
Gauhati High Court · (2010) 3 GLT 432 : (2010) 34 VST 243
Assam General Sales Tax Act, 1993 — Section 17(4), 18(1), 36, 36(1), 44(1)Central Sales Tax Act, 1956 — Section 14
High Courts03 Jun 2010Dismissed
Md. Darog Ali Vs State of Assam
Gauhati High Court · (2010) 5 GLR 11
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 354, 376, 457
High Courts03 Jun 2010
Tabla Chobin and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 3 GLT 447
Constitution of India, 1950 — Article 162, 309Department of Education Recruitment Rules, 1973 — Rule 29
High Courts03 Jun 2010Dismissed
Bhadrewar Sashi Vs State of Assam
Gauhati High Court · (2010) CriLJ 3320 : (2010) 4 GLT 220
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Jun 2010Dismissed
Shri Jomya Loya Vs The State of Arunachal Pradesh, Shri Hemu Rai, ST (Geography) and Smt. Bijoya Bose ST (Geography)
Gauhati High Court · (2010) 3 GLT 475
High Courts03 Jun 2010
Soraisam Ongbi Amusana Devi Vs State Bank of India and Others
Gauhati High Court · (2010) 4 GLT 831
State Bank of India Employees Pension Fund Rules, 1955 — Rule 22, 22(1), 8
High Courts03 Jun 2010Allowed
Kohim Ali (Md.) Vs State of Assam
Gauhati High Court · (2010) 4 GLT 113
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jun 2010Allowed
Bishu Nath Vs State of Assam
Gauhati High Court · (2010) 6 GLR 286
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts03 Jun 2010Dismissed
Union of India (UOI) Vs Jasiruddin Talukdar
Gauhati High Court · (2011) 2 GLT 497 : (2011) 2 TAC 813
Central Excises and Salt Act, 1944 — Section 35, 35(1), 35H(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 3AIncome Tax Act, 1961 — Section 260A, 260A(7)
High Courts02 Jun 2010
Tonganagaon Tea Co.(P.) Ltd. Vs State of Assam and Ors.(And other cases)
Gauhati High Court · (2010) 5 GLR 791
Assam General Sales Tax Act, 1993 — Section 36(2), 36(2)Constitution of India, 1950 — Article 226, 226
High Courts02 Jun 2010Dismissed
Carbon Resources (P.) Ltd. Vs Assam Electricity Regulatory Commission and Others
Gauhati High Court · (2010) 5 GLR 29 : (2010) 3 GLT 425
Electricity Act, 2003 — Section 43, 50, 56(2)Transfer of Property Act, 1882 — Section 55
High Courts02 Jun 2010
Prafulla Sarkar Vs Union of India & Ors.
Gauhati High Court · (2012) 1 GLT 758
Foreigners Act, 1946 — Section 9, 9
High Courts01 Jun 2010Dismissed
Sukur Ali (Md.) Vs State of Assam
Gauhati High Court · (2011) 2 GLT 69
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 301, 307, 324, 326