COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 560 of 1,245

High Courts02 Dec 2010

Ruby Sharma Vs Union of India & Ors.

Gauhati High Court · (2010) 5 GLT 787

High Courts02 Dec 2010Allowed

Sh. V. Malsawma and Another Vs Lai Autonomous District Council and Others

Gauhati High Court · (2011) 5 GLR 682

Lai Autonomous District (Village Councils) Act, 2007 — Section 8, 8(3)Lai Autonomous District (Village Councils) Act, 2010 — Section 27

High Courts01 Dec 2010Dismissed

Nani Grayu Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2011) 3 GLR 236

Arunachal Pradesh Police (Discipline and Appeal) Rules, 1999 — Rule 26(1), 7

High Courts30 Nov 2010

Lalla Ryntathiang Vs Josimuddin Ahmed

Gauhati High Court · (2011) 2 GLT 1014

Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 — Section 500

High Courts30 Nov 2010Allowed

Prabin ch. Das Vs Ashimgosal

Gauhati High Court · (2011) 4 GLR 72 : (2011) 1 GLT 347

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146, 397(3)

High Courts30 Nov 2010Dismissed

Manoj Kumar Das Vs State of Assam and Others

Gauhati High Court · (2011) 128 FLR 455

High Courts30 Nov 2010

Subhash Debnath and Others Vs ONGC Ltd. and Others

Gauhati High Court · (2011) 1 GLT 748 : (2010) 4 SLR 325

Constitution of India, 1950 — Article 136, 14, 15, 16, 17

High Courts30 Nov 2010Dismissed

New India Assurance Co. Ltd. Vs Rupali Regon and Others

Gauhati High Court · (2011) 2 GLT 199 : (2011) 2 TAC 860

Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173

High Courts29 Nov 2010

Timothy Hanse (Das) Vs State of Assam and Ors.

Gauhati High Court · (2013) 1 GLR 752

Assam Agriculture Service Rules, 1980 — Rule 8, 8

High Courts29 Nov 2010Allowed

Smt. Dewin Gabil Momin Vs Shri Gonoth Manda Sangma, Smt. Tunila Gabil Ganjet Marak, The Garo Hills Autonomous and The Executive Member

Gauhati High Court · (2010) 11 GAU CK 0031

Civil Procedure Code, 1908 (CPC) — Section 11Garo Hills Autonomous District (Social Customs and Usages) Validating Act, 1958 — Section 4(8), 6, 7, 8(1)

High Courts26 Nov 2010Dismissed

Sri Benoy Bhusan Paul Vs Smti. Jyotsna Paul and Others Smti. Jyotsna Paul and Others Vs Sri Benoy Bhusan Paul

Gauhati High Court · (2011) 1 GLT 269

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts26 Nov 2010Allowed

Deva Prasad Sharma Vs Central Bureau of Investigation State of Meghalaya Vs D.P. Sharma, Chief Engineer (Civil)

Gauhati High Court · (2010) 11 GAU CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 313(4)Penal Code, 1860 (IPC) — Section 107, 120B, 420Prevention of Corruption Act, 1947 — Section 5(1), 5(2)

High Courts26 Nov 2010Dismissed

Benoy Bhushan Paul Vs Jyotsna Paul and Others

Gauhati High Court · (2011) 1 GLT 269

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts26 Nov 2010

Sahera Banu D/o Md.Tafazzul Ali, Markaz Road, Hojai, PO.Hojai, Dist.Nagaon, Assam. Vs State of Assam and Ors

Gauhati High Court · (2010) 11 GAU CK 0006

High Courts26 Nov 2010

Sriprakash Tewari Vs Shima Builders Pvt. Ltd. and Others

Gauhati High Court · AIR 2011 Guw 91

Arbitration and Conciliation Act, 1996 — Section 11(6)

High Courts25 Nov 2010

In Re: Government of Assam and Others

Gauhati High Court · (2011) 3 GLR 121

High Courts25 Nov 2010

Oriental Insurance Co.Ltd. Vs C.Vanhlira & Anr.

Gauhati High Court · (2010) 5 GLT 719

Workmens Compensation Act, 1923 — Section 2(1)(d), 2(1)(d), 3, 3, 4, 4

High Courts24 Nov 2010Dismissed

New India Assurance Co. Ltd. Vs R. Sangkhuma and Another

Gauhati High Court · (2011) 2 GLR 254

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149(2), 170, 173

High Courts24 Nov 2010Dismissed

Sri Rashi Charan Deb Barma Vs The State of Tripura

Gauhati High Court · (2010) 11 GAU CK 0048

Penal Code, 1860 (IPC) — Section 409

High Courts24 Nov 2010

Lalramnghaka & Anr. Vs State of Mizoram & Anr.

Gauhati High Court · (2010) 5 GLT 628

Criminal Procedure Code, 1973 — Section 233, 313Criminal Procedure Code, 1973 (CrPC) — Section 233, 313