High Courts24 Feb 2011
K.H. Robuanga (now deceased) represented by his wife Tumsangi, K.H. Rohlua and Challianngura Vs Zoram Industrial Development Corporation Limited (ZIDCO)
Gauhati High Court · (2011) 02 GAU CK 0051
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 551 of 1,245
High Courts24 Feb 2011
Jaswant Singh Vs Union of India and Others
Gauhati High Court · (2011) 4 GLT 748
High Courts24 Feb 2011Allowed
Dr. (Mrs.) Tulika Dey Vs The State of Assam
Gauhati High Court · (2011) 02 GAU CK 0027
Assam Non-Government College Management Rules, 2001 — Rule 18
High Courts24 Feb 2011Allowed
Tiatoshi Jamir (Dr.) Vs Nagaland University and Others
Gauhati High Court · (2011) 4 GLR 232
High Courts24 Feb 2011
Sh. Ralliankima Vs The State of Mizoram and Others
Gauhati High Court · (2011) 02 GAU CK 0005
Constitution of India, 1950 — Article 14, 16
High Courts23 Feb 2011Allowed
Oriental Insurance Co. Ltd. Vs Juti Bala Das and Others
Gauhati High Court · (2012) ACJ 2554
Motor Vehicles Act, 1988 — Section 146, 146(1), 147, 147(1), 147(1)(b)
High Courts23 Feb 2011
Nehru Lochung Vs State of Arunachal Pradesh & Ors.
Gauhati High Court · (2011) 5 GLT 368
High Courts23 Feb 2011
Pfulhoutsu Angami Vs State of Nagaland & Ors.
Gauhati High Court · (2011) 5 GLT 208
Assam Land and Revenue Regulation, 1886 — Section 50, 50, 58, 58
High Courts23 Feb 2011Dismissed
Shri Lavito Sema, Ex-Head Constable, BSF Vs The Union of India (UOI)
Gauhati High Court · (2011) 02 GAU CK 0047
Border Security Force Act, 1968 — Section 117(2), 46Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 2011Allowed
Madhab Deori Vs State of Assam
Gauhati High Court · (2011) 3 GLR 39
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 302, 304A, 320, 326
High Courts22 Feb 2011
Ranjit Sona Vs State of Assam
Gauhati High Court · (2011) 4 GLR 188
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts21 Feb 2011Allowed
Shri Dulal Krishna Bhatta Vs The State of Assam
Gauhati High Court · (2011) 02 GAU CK 0031
Constitution of India, 1950 — Article 226
High Courts18 Feb 2011Dismissed
Rakhal Majumder Vs The State of Tripura and Others
Gauhati High Court · (2011) 2 GLT 448
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96Constitution of India, 1950 — Article 21, 226Limitation Act, 1963 — Article 113
High Courts18 Feb 2011
Padmadhar Das & Ors. Vs State of Assam & Ors.
Gauhati High Court · (2011) 2 GLT 762
Control and Management of Ferries Rules, 1968 — Rule 2(b), 2(b), 35, 35Northern India Ferries Act, 1878 — Section 13, 13, 4, 4
High Courts18 Feb 2011
Khwairakpam Ongbi Jamuna Devi Vs Union of India and Others
Gauhati High Court · (2011) 4 GLT 581
Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 12(1), 3, 3(2)Unlawful Activities (Prevention) Act, 1967 — Section 17, 18, 20
High Courts18 Feb 2011
Islammuddin Khan Vs District Magistrate and Others
Gauhati High Court · (2011) 3 GLR 635
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 10, 12(1), 3(2), 3(3), 8Penal Code, 1860 (IPC) — Section 307, 34, 400
High Courts17 Feb 2011Allowed
Steel Stores and Others Vs Commissioner of Taxes and Others
Gauhati High Court · (2011) 46 VST 393
High Courts17 Feb 2011Allowed
Smt. Mankhantingi Vs The Managing Committee, Border High School and The State of Mizoram
Gauhati High Court · (2011) 02 GAU CK 0054
General Maintenance of Schools Rules, 1997 — Rule 4
High Courts17 Feb 2011Allowed
Bulu Ali Vs State of Assam
Gauhati High Court · (2011) 3 GLR 859 : (2011) 3 GLT 78
Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 313Evidence Act, 1872 — Section 24Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1, 2, 2(1), 20, 49
High Courts16 Feb 2011
Swapan Kumar Mandal Vs Mofijuddin Ahmed (Md.) & Ors.
Gauhati High Court · (2012) 5 GLR 501 : (2012) 2 GLT 291
Assam Panchayat Act, 1994 — Section 127, 127, 129, 129Representation of the People Act, 1951 — Section 81, 81