High Courts20 Apr 2011Allowed
Dani Belo Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2011) 4 GLR 143 : (2011) 2 GLT 686
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 542 of 1,245
High Courts20 Apr 2011
Pranita Das and Anr. Vs State of Assam and Ors.
Gauhati High Court · (2011) 5 GLR 352
High Courts20 Apr 2011Allowed
Sri Gadam Ete Vs Smti. Duter Padu
Gauhati High Court · (2011) 4 GLR 227
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1A
High Courts20 Apr 2011Dismissed
Altaf Hussain @ Alta Hussain Vs The State of Assam
Gauhati High Court · (2011) 3 GLT 443
Criminal Procedure Code, 1973 (CrPC) — Section 311, 540Evidence Act, 1872 — Section 138, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 25, 29
High Courts19 Apr 2011Dismissed
Swadesh Ch. Saha Vs State of Tripura and Others
Gauhati High Court · (2011) 4 GLR 36 : (2011) 4 GLT 36
Constitution of India, 1950 — Article 14, 226
High Courts19 Apr 2011Allowed
Dipak Sarkar Vs Ratan Das and Others
Gauhati High Court · (2011) 4 GLT 414
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 47 Rule 1, 25Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 168, 169(1)
High Courts19 Apr 2011Dismissed
Smt. Purnalaxmi Debbarma Vs Sri Shyamacharan Debbarma
Gauhati High Court · (2011) 4 GLR 221
Tripura Agricultural Indebtedness Relief Act, 1979 — Section 13, 14, 2, 3
High Courts19 Apr 2011
Sri Mahadananda Talukdar Vs The State Of Assam Vs The Deputy Commissioner and Executive Director, District Rural Development Agency and The Project Director, District Rural Development Agency
Gauhati High Court · (2011) 130 FLR 833 : (2011) 4 GLR 234
High Courts19 Apr 2011Dismissed
Sri Krishna Das @ Krishna Barman, Sri Pranab Das @ Pranab Barman, Sri Ranjit Das @ Ranjit Barman and Sri Tapan Das @ Tapan Barman Vs The State of Assam
Gauhati High Court · (2011) 5 GLR 613
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts19 Apr 2011
Sri Montu Kalita and Smti. Nilima Kalita Vs State of Assam
Gauhati High Court · (2011) 04 GAU CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 109, 34, 375, 376, 376(2)
High Courts18 Apr 2011Allowed
Kiutaliu and Others Vs Union of India and Others
Gauhati High Court · (2011) 6 GLR 873
Arms Act, 1959 — Section 25(1B), 27(IB)Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357
High Courts18 Apr 2011Allowed
Gauri Kanta Borah Vs State of Assam
Gauhati High Court · (2011) 4 GLT 615
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 473Penal Code, 1860 (IPC) — Section 323, 342, 448
High Courts13 Apr 2011Dismissed
Sri Uttam Deb Vs State of Tripura
Gauhati High Court · (2012) 1 Crimes 92
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113, 113(B)Penal Code, 1860 (IPC) — Section 304, 304(B), 34, 498(A)
High Courts13 Apr 2011
Badung Debbarma Vs Tripura Tribal Areas Autonomous District Council and Anr.
Gauhati High Court · (2011) 5 GLR 182
High Courts13 Apr 2011Dismissed
Smti. Aparna Chakraborty Vs Shri. Nayan Bhowmick
Gauhati High Court · (2011) 5 GLR 791
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
High Courts13 Apr 2011Allowed
Sri Manilal Sarkar and Sri Manab Sarkar Vs The State of Tripura
Gauhati High Court · (2011) 3 GLT 580
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts13 Apr 2011Dismissed
Sri Francis Dkhar Founder and Ex-Secretary Managing Committee St. Mary''s RCLP School Vs The State of Meghalaya and Others
Gauhati High Court · (2011) 04 GAU CK 0029
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts13 Apr 2011
Shri Bijendra Ch. Datta Majumder Vs The Union of India (UOI) and Others
Gauhati High Court · (2011) 04 GAU CK 0026
High Courts13 Apr 2011Dismissed
Maibam Somorendro Meetei and Others Vs Manipur University and Others
Gauhati High Court · (2011) 4 GLR 220
High Courts12 Apr 2011Dismissed
Gourab Datta Vs Arundhuti Majumder (Datta)
Gauhati High Court · (2011) 4 GLR 819
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498A