High Courts06 Jun 2011
Ashok Kr.Sahu & Ors. Vs Buluichan (Md.)
Gauhati High Court · (2012) 1 GLT 62
Civil Procedure Code, 1908 — Order 18 Rule 17Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 536 of 1,245
High Courts06 Jun 2011
Sri Bishwajit Gope @ Ghosh Vs The State of Tripura and Others
Gauhati High Court · (2011) 06 GAU CK 0010
High Courts04 Jun 2011
Shri Tokiho Yeptho and Others Vs The State of Nagaland and Others
Gauhati High Court · (2011) 06 GAU CK 0075
High Courts03 Jun 2011Dismissed
Avon Cycles Limited Vs The State of Assam and S.K. Bikes (P) Ltd.
Gauhati High Court · (2011) 5 GLR 861
High Courts03 Jun 2011Allowed
Oriental Insurance Company Ltd. Vs Smti. Shalini Devi Sethi and Others
Gauhati High Court · (2011) 06 GAU CK 0078
Motor Vehicles Act, 1988 — Section 140, 147, 165, 166, 170Penal Code, 1860 (IPC) — Section 302
High Courts03 Jun 2011Dismissed
Kulbir Singh Vs Shri Prithpal Shdev and Others
Gauhati High Court · (2011) 5 GLR 875 : (2011) 3 GLT 539
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 26 Rule 13, Order 6 Rule 17
High Courts03 Jun 2011Dismissed
Smti Thujovelu Vs The State of Nagaland and Others
Gauhati High Court · (2011) 06 GAU CK 0033
High Courts03 Jun 2011Allowed
Smt. Basanti Jaiswal and Another Vs Sri Gauri Shankar Gupta and Others
Gauhati High Court · (2012) 1 GLD 840
Civil Procedure Code, 1908 (CPC) — Section 151, 2, 2(ii)Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 6, 8(a)
High Courts02 Jun 2011
Md. Atar Rahman Vs Mustt. Sahajun Begum
Gauhati High Court · (2011) 06 GAU CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(2)
High Courts02 Jun 2011Dismissed
Shri Aribam Priyogopal Sharma Vs United Bank of India and Others
Gauhati High Court · (2012) 1 GLD 27
Constitution of India, 1950 — Article 226, 32United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 24, 3(1), 3(3), 4, 5(3)
High Courts02 Jun 2011
Khagendranath Deka & Ors. Vs State of Assam & Ors.
Gauhati High Court · (2011) 5 GLT 9
Leave Rules, 1934 — Rule 12, 12, 3, 3, 3(iii)
High Courts02 Jun 2011Allowed
Ilias Ali and Another Vs State of Assam
Gauhati High Court · (2011) 3 GLT 755
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 34, 341
High Courts02 Jun 2011Dismissed
The Oriental Insurance Company Ltd. Vs Smt. Saraswati Malakar and Others
Gauhati High Court · (2011) 06 GAU CK 0038
Motor Vehicles Act, 1988 — Section 149(2), 163A, 165, 166, 168
High Courts02 Jun 2011Allowed
Shri H. Lalthanmaia Vs State of Mizoram
Gauhati High Court · (2011) 06 GAU CK 0030
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 482Foreigners Act, 1946 — Section 14, 2, 9
High Courts01 Jun 2011Allowed
Shri Alok Acharjee, Smti. Shanta Das Choudhury, Shri Kabal Chandra Das, HQ Mizoram Range and Shri Sanjay Lala, HQ Tripura Range Vs The Union of India (UOI) and The Central Administrative Tribunal, Guwahati Bench
Gauhati High Court · (2011) 06 GAU CK 0083
High Courts01 Jun 2011
Hemendranath Sharma& Ors. Vs Dilip Kumar Sharma & Ors.
Gauhati High Court · (2012) 2 GLT 245
Limitation Act, 1963 — Section 5, 5
High Courts01 Jun 2011Allowed
Union of India (UOI) Vs Md. Akbar Ali Warrant Officer (Clerk)
Gauhati High Court · (2011) 06 GAU CK 0034
High Courts31 May 2011
Sh. Lalramngaihawma and Others Vs The State of Mizoram and Others
Gauhati High Court · (2011) 05 GAU CK 0069
Constitution of India, 1950 — Article 300AMizo District (Land and Revenue) Act, 1956 — Section 7
High Courts31 May 2011Allowed
Smti Heera Baruah Vs Sri Piush Agarwal
Gauhati High Court · (2011) 3 GLT 308
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482, 483Penal Code, 1860 (IPC) — Section 34, 420, 506
High Courts31 May 2011Allowed
Shri Phanjoubam Indramani Meitei Vs State of Manipur and Others
Gauhati High Court · (2012) 1 GLD 260
Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 14(2), 8Unlawful Activities (Prevention) Act, 1967 — Section 17, 20